COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 39 of 1,511

High Courts19 Jan 2026Allowed

Dinesh Parasrampuria Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1854

Bhartiya Nagrik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 323, 341, 498A, 504, 506

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High Courts19 Jan 2026Allowed

Ganesh Mahato @ Ganesh Chandra Mahato Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1853

Indian Penal Code, 1860- Section 34, 120(B), 147, 148, 302, 304, 307, 427, 435

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High Courts19 Jan 2026Allowed

Shankar Kumar Das Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1852

Arms Act, 1959- Section 25(1B)a, 26, 35

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High Courts19 Jan 2026Allowed

Satyanand Manjhi, S/o Late Rajendra Manjhi Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1851

Bhartiya Nagrik Suraksha Sanhita, 2023- Section 183Bhartiya Nyaya Sanhita, 2023- Section 64, 89, 351Protection of Children from Sexual Offences Act, 2012- Section 4, 8, 10

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High Courts16 Jan 2026Dismissed

Sokhi Engineering Company (P) Ltd Vs Baldev Singh, son of late Boota Singh

Jharkhand High Court · (2026) 01 JH CK 1829

Companies Act, 1956- Section 10E(5), 10E(6), 111, 111(7), 397, 398, 399, 402, 403Companies Act, 2013- Section 241, 242

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High Courts16 Jan 2026ii State of Bihar & Anr. v. Dr Radha Krishna Jha & Ors. (2002) 6 SCC 308"

Rajendra Sahu, Son of Late Dharmeswar Sahu Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1828

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High Courts16 Jan 2026Dismissed

Indradeep Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1827

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High Courts16 Jan 2026Allowed

Dinesh Prasad Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1826

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High Courts16 Jan 2026Disposed Of

Gopeshwar Singh @ Gopi Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1825

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High Courts16 Jan 2026Allowed

Mantu Singh Sardar @ Mantu Gour @ Mntu Bhumji @ Mantu Gond @ Mantu Bhumij Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1824

Bharatiya Nyaya Sanhita, 2023- Section 61(2), 103(1), 109, 117(2), 118(1), 118(2), 126(2), 127(2), 190, 191(1), 191(3), 324(4), 324(5), 352, 351(2), 351(3)

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High Courts16 Jan 2026Allowed

Birendra Kumar Yadav @ Birendra Yadav Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1823

Bharatiya Nyaya Sanhita, 2023- Section 62, 64(1)

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High Courts16 Jan 2026Allowed

Rohit Kumar Patel Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1822

Bharatiya Nyaya Sanhita, 2023- Section 309(4)

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High Courts16 Jan 2026Allowed

Kishor Yadav Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1821

Bharatiya Nyaya Sanhita, 2023- Section 76, 109(1), 115(2), 118(2), 190, 191(2), 191(3), 303(2)

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High Courts16 Jan 2026Allowed

Shrikant Rawani @ Srikant Rawani Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1820

Bharatiya Nyaya Sanhita, 2023- Section 61(2), 319(2), 318(4), 338, 336(3), 340(2)Information Technology Act, 2000- Section 66(B), 66(C), 66(D), 84(C)

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High Courts16 Jan 2026Allowed

Kamdeo Yadav Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1819

Bhartiya Nagrik Suraksha Sanhita, 2023- Section 482(2)Bharatiya Nyaya Sanhita, 2023- Section 109(1), 115(2), 117(2), 121(1), 126(2), 132, 190, 191(2), 191(3), 303(2), 324(4), 352Mines and Minerals (Development and Regulation) Act, 1957- Section 4, 21

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High Courts15 Jan 2026Allowed

Dr. Rabindra Kumar Roy Vs State Of Jharkhand through the Secretary

Jharkhand High Court · (2026) 01 JH CK 1850

Bihar State Universities Act, 1976- Section 4(14)Uttar Pradesh Retirement Benefit Rules, 1961- Rule 3(8)

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High Courts15 Jan 2026Allowed

Kumar Dinesh, son of Late Gurucharan Singh Vs State Of Jharkhand, through Chief Secretary

Jharkhand High Court · (2026) 01 JH CK 1849

Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014- Section 20(1), 36

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High Courts15 Jan 2026Allowed

Shayam Kumar @ Sumit Kumar @ Shyam Kumar Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1848

Bhartiya Nagrik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Bharatiya Nyaya Sanhita, 2023- Section 87, 137(2)

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High Courts15 Jan 2026Allowed

Panwa Devi Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1847

Bhartiya Nagrik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Bharatiya Nyaya Sanhita, 2023- Section 3(5), 109(1), 118(1), 238(b)

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High Courts15 Jan 2026Dismissed

Veena Mahato Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1846

Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 323, 379, 451, 504, 506Prevention of Witch (Daain) Practices Act, 1989- Section 3

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