COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 40 of 1,511

High Courts15 Jan 2026Dismissed

Hindustan Copper Limited Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1845

Code of Criminal Procedure, 1973- Section 482Environment (Protection) Act, 1986- Section 15, 19Air (Prevention and Control of Pollution) Act, 1981- Section 5(2)(f), 22, 43, 43(1)(a)
High Courts15 Jan 2026Allowed

XXX Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1838

Bhartiya Nagrik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Bharatiya Nyaya Sanhita, 2023- Section 3(5), 62, 64(1), 85, 89, 115(2), 351(2), 352
High Courts15 Jan 2026Dismissed

Mahesh Mahato Vs Shibani Mahato

Jharkhand High Court · (2026) 01 JH CK 1832

Hindu Marriage Act, 1955- Sections 13, 13(1), 13(1)(i), 13(1)(ia), 13(1)(ib)Family Courts Act, 1984- Section 19(1)
High Courts15 Jan 2026Dismissed

Santosh Pathak Vs Sarika Kumari

Jharkhand High Court · (2026) 01 JH CK 1831

Hindu Marriage Act, 1955- Section 5, 5(i), 5(iv), 5(v), 12, 12(1)(c), 13, 13(1), 13BFamily Courts Act, 1984- Section 19(1)Contract Act, 1872- Section 17
High Courts15 Jan 2026xiv A. Jayachandra v. Aneel Kaur" (2005) 2 SCC 22"

Krishna Kumar Vs Rajni Lal

Jharkhand High Court · (2026) 01 JH CK 1830

Code of Civil Procedure, 1908- Section 96Indian Penal Code, 1860- Section 316, 328, 406, 498AHindu Marriage Act, 1955- Section 13(1)(i), 13(1)(ia), 13(1)(ib)