High Courts12 Jan 2026Disposed Of
Amaresh Bhattacharya, son of Late Byomkesh Bhattacharya Vs General Manager, Jharkhand Bijli Vitran Nigam Limited
Jharkhand High Court · (2026) 01 JH CK 1794
Constitution of India, 1950- Article 14, 226, 300A
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 42 of 1,511
High Courts12 Jan 2026Dismissed
Madhusudan Kumar, son of Ramchandra Prasad Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1793
High Courts12 Jan 2026Disposed Of
Bhola Prasad Bhagat, son of Tara Prasad Bhagat Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1792
High Courts12 Jan 2026Allowed
Ravendra Prasad Das Vs Jharkhand Mineral Area Development Authority (JMADA)
Jharkhand High Court · (2026) 01 JH CK 1791
High Courts12 Jan 2026Disposed Of
Joydeb Dutta S/O Late Jogesh Chandra Dutta Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1790
Code of Criminal Procedure, 1973- Section 145, 482
High Courts12 Jan 2026Disposed Of
Sajan Kumar Saw @ Sajjan Saw Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1789
Code of Criminal Procedure, 1973- Section 482
High Courts12 Jan 2026Allowed
Kalidas Munda Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1788
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 405, 406, 420
High Courts12 Jan 2026Allowed
Sujeet Kumar @ Sujit Kumar Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1787
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 120B, 408, 409, 420, 467, 468, 471
High Courts12 Jan 2026Allowed
Krishna Kumar Marandi @ Krishna Marandi Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1786
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 405, 406, 420
High Courts12 Jan 2026Allowed
Prem Nath Choudhary Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1785
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860- Section 323, 419, 420, 504, 506
High Courts12 Jan 2026Dismissed
Hari Dayal Rai Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1784
Code of Criminal Procedure, 1973-Section 154(1), 154(3), 156(3), 482Indian Penal Code, 1860- Section 120B, 341, 403, 406, 420, 506
High Courts12 Jan 2026Allowed
Ritik Nayak Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1783
Bhartiya Nagrik Suraksha Sanhita, 2023- Section 180Bharatiya Nyaya Sanhita, 2023- Section 96, 137(2)Protection of Children from Sexual Offences Act, 2012- Section 4, 6
High Courts12 Jan 2026Allowed
Chandan Kumar Saw @ Chandan Saw Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1782
Indian Penal Code, 1860- Section 384, 387
High Courts12 Jan 2026Allowed
Suleman Mian Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1781
Indian Penal Code, 1860- Section 34, 201, 302
High Courts12 Jan 2026Allowed
Milan Turi Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1780
Indian Penal Code, 1860- Section 34, 323, 341, 386, 387, 448, 504Arms Act, 1959- Section 27
High Courts12 Jan 2026Allowed
Anil Kisku Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1779
Bharatiya Nyaya Sanhita, 2023- Section 103(1), 108, 238
High Courts12 Jan 2026Allowed
Bisheshwar Mahto Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1778
Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023- Section 482(2)Central Excise Act, 1944 - Section 47(a)
High Courts12 Jan 2026Allowed
Shashi Agarwal Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1777
Bhartiya Nagrik Suraksha Sanhita, 2023- Section 482(2)Indian Penal Code, 1860- Section 34, 120B, 409
High Courts09 Jan 2026Allowed
Vijay Kumar Mitra Vs Chief Managing Director, Jharkhand Urja Vikas Nigam Limited
Jharkhand High Court · (2026) 01 JH CK 1775
High Courts09 Jan 2026Allowed
Dipu Mandal @ Pradip Mandal @ Pradip Prasad Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1774
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 120B, 307, 387, 504, 506