High Courts21 Jan 2026Dismissed
Sunita Murmu, wife of Sugda Kisku Vs The Chief General Manager, Eastern Coalfields Limited
Jharkhand High Court · (2026) 01 JH CK 1897
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 37 of 1,511
High Courts21 Jan 2026Disposed Of
Kaushiv Thapa, son of Late Dhiraj Thapa Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1896
High Courts21 Jan 2026Disposed Of
Suresh Kumar, son of late Ramchandra Prasad Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1895
High Courts21 Jan 2026Disposed Of
Bhuneshwar Ram, son of Ramawatar Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1894
High Courts21 Jan 2026Dismissed
Mrs. Sudha Minz, wife of Agapit Horo Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1892
High Courts21 Jan 2026Allowed
Madhab Chandra Dey alias Madhu,Son of Panchanan Dey Vs State Of Bihar (Now Jharkhand)
Jharkhand High Court · (2026) 01 JH CK 1891
Code of Criminal Procedure,1973- Section 374(2)Indian Penal Code, 1860- Section 34, 302, 382, 394, 412Evidence Act, 1872- Section 154
High Courts21 Jan 2026Disposed Of
Santosh Kumar Jaiswal Vs Sri Kunal, S/o Shri Gyanchand Pandey, By Caste-Bhumihar
Jharkhand High Court · (2026) 01 JH CK 1890
Code of Civil Procedure, 1908- Order 17Transfer of Property Act, 1882- Section 53A
High Courts21 Jan 2026Disposed Of
Priyanka Sahi Vs Siddarth Rao @ Rahul
Jharkhand High Court · (2026) 01 JH CK 1889
Code of Criminal Procedure, 1973- Section 125Indian Penal Code, 1860- Section 34, 323, 406, 420, 498(A)Hindu Marriage Act, 1955- Section 5, 12, 12(1)(C), 13B, 17, 24, 25, 25(1), 25(2), 25(3), 27
High Courts21 Jan 2026Dismissed
Vikram Nayak Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1888
Narcotic Drugs And Psychotropic Substances, Act, 1985- Section 21(B), 22(B), 32
High Courts20 Jan 2026Dismissed
Union Of India Vs Bhola Prasad Burnwal
Jharkhand High Court · (2026) 01 JH CK 1887
High Courts20 Jan 2026Dismissed
Dr. Chandan Kumar Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1886
High Courts20 Jan 2026Disposed Of
Bharat Sanchar Nigam Limited through its Managing Director Vs Ranju Prasad, D/o Late Kapildeo Prasad
Jharkhand High Court · (2026) 01 JH CK 1885
Constitution of India, 1950- Article 32, 136, 226, 227, 323A, 323A(2), 323B, 371DAdministrative Tribunal Act, 1985- Section 14, 14(3), 28
High Courts20 Jan 2026Allowed
Rohit Jha, Son Of Late Ravi Shankar Jha Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1883
Indian Penal Code, 1860- Section 120(B), 407, 409, 465, 467, 468, 471Prevention of Corruption Act, 1988- Section 13(1)(c), 13(1)(d), 13(2)
High Courts20 Jan 2026Disposed Of
Amit Agarwal, Proprietor of M/s Shree Balaji Enterprises, S/o Sri Rameshwar Lal Agarwal Vs Union Of India, Secretary, Through The Ministry Of Finance Department Of Revenue
Jharkhand High Court · (2026) 01 JH CK 1882
Central Excise Rules, 2002- Rule 26(2)
High Courts20 Jan 2026Dismissed
Rakhi Agrawal, W/o Sanjay Kumar Agrawal Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1881
Bhartiya Nyaya Sanhita, 2023- Section 3(5), 316(5), 318(2), 336(3), 338, 340(2)
High Courts20 Jan 2026Dismissed
Sanjay Kumar Chaturvedi, S/o Late Ramakant Chaturvedi Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1880
Constitution of India, 1950- Article 226Bharatiya Nagarik Suraksha Sanhita, 2023- Section 215, 379Bhartiya Nyaya Sanhita, 2023- Section 303(2), 352
High Courts20 Jan 2026Dismissed
Raju Yadav Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1879
Code of Criminal Procedure, 1973- Section 156(3), 482Indian Penal Code, 1860- Section 34, 323, 406, 420
High Courts20 Jan 2026Dismissed
Gayasuddin Ansari Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1878
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 420, 498A
High Courts20 Jan 2026Allowed
Gulam Mustafa @ Md. Gulam Mustafa Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1877
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 82
High Courts20 Jan 2026Dismissed
Krishna Prasad Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1876
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 186, 323, 353, 427, 448, 498A, 506