High Courts22 Jan 2026Dismissed
Amulya Singh Vs Marwari Relief Society
Jharkhand High Court · (2026) 01 JH CK 1686
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 35 of 1,511
High Courts22 Jan 2026Dismissed
Soni Devi Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1685
Code of Civil Procedure, 1908- Order 22 Rule 9Limitation Act, 1963- Section 5, 14
High Courts22 Jan 2026Dismissed
Sandeep Pramanik Vs Jyotsna Paramanik
Jharkhand High Court · (2026) 01 JH CK 1684
Hindu Marriage Act, 1955- Section 13, 13(1), 13(1)(ia), 13(1)(ib), 26Family Court Act, 1984- Section 19(1)
High Courts22 Jan 2026Allowed
Sunil Kumar, son of Late Yamuna Mahato
Jharkhand High Court · (2026) 01 JH CK 1683
High Courts22 Jan 2026Dismissed
Sanjay Kumar Jha, son of Late Krishna Chandra Jha Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1682
High Courts22 Jan 2026Dismissed
Jitesh Kumar Vs Union Of India Through the General Manager
Jharkhand High Court · (2026) 01 JH CK 1681
Constitution of India, 1950- Article 14, 16, 32, 226, 227, 323A, 323A(2)(d), 323B
High Courts22 Jan 2026Disposed Of
Naseem Ali, S/o late Amin Ali Vs State Of Jharkhand through Chief Secretary
Jharkhand High Court · (2026) 01 JH CK 1680
Constitution of India, 1950- Article 14, 16, 226, 309Jharkhand Engineering Service Recruitment Rules, 2016- Rule 6, 7, 8
High Courts22 Jan 2026Disposed Of
Deopal Singh son of late Ledwa Singh Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1679
High Courts22 Jan 2026Allowed
Jissu Singh @ Jishu Singh @ Jishu Kumar @ Jisu Singh @ Jisu Kumar Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1678
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Bhartiya Nyaya Sanhita, 2023- Section 3(5), 115(2), 117(2), 126(2), 127 (2), 132, 351(2), 352
High Courts22 Jan 2026Allowed
Madan Singh Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1677
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Bhartiya Nyaya Sanhita, 2023- Section 174, 176, 223
High Courts22 Jan 2026Dismissed
Subodh Kumar @ Subhodh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1676
Code of Criminal Procedure, 1973- Section 317, 437, 439, 439(2), 482
High Courts22 Jan 2026Dismissed
Hari Dayal Srivastava Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1675
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 120B, 323, 341, 379, 386
High Courts22 Jan 2026Allowed
Rajeshwari Devi Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1674
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 420
High Courts22 Jan 2026Dismissed
Sudama Choudhary Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1673
Code of Criminal Procedure, 1973- Section 216, 218, 228, 482Indian Penal Code, 1860- Section 34, 323, 504, 506
High Courts22 Jan 2026Dismissed
Pankaj Narayan Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1672
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 498ADowry Prohibition Act, 1961- Section 3, 4
High Courts22 Jan 2026Allowed
Union Bank Of India Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1671
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 420Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002- Section 13(2)
High Courts22 Jan 2026Dismissed
Sunil Gorain Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1670
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528
High Courts22 Jan 2026Allowed
Basanti Devi Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1669
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 156(3)Indian Penal Code, 1860- Section 34, 314, 323, 341, 405, 406, 420, 506
High Courts22 Jan 2026Allowed
Arun Kumar Shukla Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1668
Code of Criminal Procedure, 1973- Section 482Industrial Disputes Act, 1947- Section 29
High Courts22 Jan 2026Dismissed
Surya Narayan Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1667
Code of Criminal Procedure, 1973- Section 210, 482Indian Penal Code, 1860- Section 34, 323, 341, 498A