High Courts22 Jan 2026Allowed
Nandram Rawani Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1666
Bhartiya Nyaya Sanhita, 2023- Section 3(5), 64, 115(2), 333, 351(2)
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 36 of 1,511
High Courts22 Jan 2026Allowed
Mustak Ansari @ Saqlain Mustag Ali Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1665
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 183Bhartiya Nyaya Sanhita, 2023- Section 64(2)(m), 87, 96Protection of Children from Sexual Offences Act, 2012- Section 6
High Courts22 Jan 2026Allowed
Bikash Pradhan Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1664
Bhartiya Nyaya Sanhita, 2023- Section 103(1), 238(A)
High Courts22 Jan 2026Allowed
Saddam Khan Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1663
Narcotic Drugs And Psychotropic Substances, Act, 1985- Section 17(b), 21(b), 27 (A), 29Arms Act, 1959- Section 25(1B)(a), 26, 35
High Courts22 Jan 2026Allowed
Rajesh Kumar Saw Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1662
Narcotic Drugs And Psychotropic Substances, Act, 1985- Section 17(b), 22(b), 29
High Courts22 Jan 2026Disposed Of
Abhay Carriers Private Limited Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1661
Constitution of India, 1950- Article 14, 19(1), 300A
High Courts21 Jan 2026Allowed
Basant Tiwari, S/o Late Shankar Tiwari Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1660
Bhartiya Nyaya Sanhita, 2023- Section 61(2), 115(2), 126(2), 316(2), 318(4), 351(2), 351(3), 352Information Technology Act, 2000- Section 66(D), 67(A)
High Courts21 Jan 2026Allowed
Vikash Kumar Singh, S/o Sri Satanand Singh Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1659
Indian Penal Code, 1860- Section 381, 406, 420
High Courts21 Jan 2026Dismissed
M/s Ranchi Expressways Limited, Hyderabad Vs Union Of India Through C.B.I
Jharkhand High Court · (2026) 01 JH CK 1658
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 120(B), 409, 420, 477APrevention of Corruption Act, 1988- Section 13(1)(a), 13(2)
High Courts21 Jan 2026Allowed
Raushan Kumar Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1657
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 498A
High Courts21 Jan 2026Dismissed
Gaurav Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1656
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Negotiable Instruments Act, 1881- Section 138Code of Civil Procedure, 1908- Section 151
High Courts21 Jan 2026Allowed
Balmukund Pathak Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1655
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 405, 406, 415, 420
High Courts21 Jan 2026Dismissed
Rajesh Kumar Vs Union Of India through Central Bureau of Investigation
Jharkhand High Court · (2026) 01 JH CK 1654
Code of Criminal Procedure, 1973- Section 102, 102(3), 105A, 105(D)(2), 105(E), 452Indian Penal Code, 1860- Section 109Prevention of Corruption Act, 1988- Section 13(1)(e), 13(2), 18
High Courts21 Jan 2026Allowed
Buddhinath Choubey Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1653
Code of Criminal Procedure, 1973- Section 482Limitation Act, 1963- Section 5
High Courts21 Jan 2026Allowed
Vameshwar Prasad Singh Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1652
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 406, 420, 464, 467, 468, 471
High Courts21 Jan 2026Dismissed
Anjali Singh Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1651
Code of Criminal Procedure, 1973- Section 190(1)(b), 216, 218, 228, 482Indian Penal Code, 1860- Section 34, 452
High Courts21 Jan 2026Allowed
Ashok Kumar Verma Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1901
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 420
High Courts21 Jan 2026Dismissed
Binod Kumar Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1900
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 405, 406, 420
High Courts21 Jan 2026Dismissed
Kumar Anand Sagar Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1899
Code of Criminal Procedure, 1973- Section 203, 482Indian Penal Code, 1860- Section 415, 420
High Courts21 Jan 2026Dismissed
Rahul Kumar Tiwari @ Rahul Tiwari Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1898
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 82