High Courts09 Mar 2021Allowed
Ramdhani Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0233
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 342, 379, 427, 504, 506
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Jharkhand High Court judgments
29,501 judgments · page 232 of 1,476
High Courts09 Mar 2021Allowed
Rudra Prasanna Acharya Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0232
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Mar 2021Allowed
Heera Lal Sao @ Heeralal Sao And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0231
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Mar 2021Disposed Of
Balmukund Kumar And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0230
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Mar 2021Allowed
Santosh Kumar Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0229
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Mar 2021Allowed
Sanjeet Sharma @ Sanjeet Kumar Sharma Vs State Of Jharkhand And Anr
Jharkhand High Court · (2021) 03 JH CK 0228
Indian Penal Code, 1860 — Section 304BCode Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Mar 2021Dismissed
Dinesh Kumar Yadav Vs Union Of India And Ors
Jharkhand High Court · (2021) 03 JH CK 0227
Central Civil Services (Temporary Services) Rules, 1965 — Rule 1, 5, 55BCentral Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 55BCentral Reserve Police Force Rules, 1955 — Rule 16
High Courts09 Mar 2021Dismissed
Mithu Banerjee Vs Bharat Cocking Coal Limited And Ors
Jharkhand High Court · (2021) 03 JH CK 0226
Constitution Of India, 1950 — Article 12, 14, 16
High Courts09 Mar 2021Dismissed
Champa Devi Vs Bharat Cocking Coal Limited
Jharkhand High Court · (2021) 03 JH CK 0225
Constitution Of India, 1950 — Article 12, 14, 16
High Courts09 Mar 2021Disposed Of
Arush Metal Casting Limited Vs Jharkhand Bijli Vitran Nigam Ltd. And Ors
Jharkhand High Court · (2021) 03 JH CK 0224
Electricity Act, 2003 — Section 42(5)
High Courts09 Mar 2021Allowed
Biswajit Gorai And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0223
High Courts08 Mar 2021
New India Assurance Co. Ltd. Vs Shyam Lal Kisku & Others
Jharkhand High Court · (2021) 03 JH CK 0128
Motor Vehicles Act, 1988 — Section 140, 166
High Courts08 Mar 2021Allowed
Maheruddin Ansari Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0127
Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts08 Mar 2021Allowed
Mahtab Ansari Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0126
Indian Penal Code, 1860 — Section 363, 366, 376(2)(i)Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts08 Mar 2021Allowed
Ghanshyam Mandal Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0125
Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471, 477Prevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
High Courts08 Mar 2021Allowed
Ravi Kumar Rai @ Ravi Rai @ Ravi Pandit Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0124
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 353, 427, 504, 506,Arms Act, 1959 — Section 25(1B)A, 26, 27, 35Explosive Substances Act, 1883 — Section 3, 4
High Courts08 Mar 2021Disposed Of
Prabodh Kumar Dey Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0123
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 3(c), 27, 31, 37(2)
High Courts08 Mar 2021Disposed Of
Ajeet Kumar And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0122
High Courts08 Mar 2021Disposed Of
Gupteshwar Prasad Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0121
High Courts08 Mar 2021Dismissed
Union of India Vs Birola Bourin And Ors
Jharkhand High Court · (2021) 03 JH CK 0120
Railways Act, 1989 — Section 123(c)(2)