High Courts10 Mar 2021
Ilika Properties Vs State of Jharkhand & Ors
Jharkhand High Court · (2021) 03 JH CK 0109
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 231 of 1,476
High Courts10 Mar 2021Disposed Of
Nab Kumar Jana Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0108
Chhotanagpur Tenancy Act, 1908 — Section 71A, 215Limitation Act, 1963 — Section 5
High Courts10 Mar 2021Disposed Of
Kiran Shukla Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0107
High Courts10 Mar 2021Disposed Of
Shyama Nand Jha Vs Jharkhand State Housing Board And Ors
Jharkhand High Court · (2021) 03 JH CK 0106
High Courts10 Mar 2021
Churaman Prasad Dangi Vs State of Jharkhand & Ors
Jharkhand High Court · (2021) 03 JH CK 0105
High Courts10 Mar 2021Dismissed
Anil Kumar Pandey Vs Deepa Pandey
Jharkhand High Court · (2021) 03 JH CK 0104
High Courts10 Mar 2021Disposed Of
Satya Prakash Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0103
Jharkhand Government Servants (Classification, Control and Appeal) Rules, 2016 — Rule 3(2), 9, 9(6)(C)
High Courts10 Mar 2021Disposed Of
Shekhar Bihari Lal Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0102
High Courts10 Mar 2021Dismissed
M/s Mohan Kumar Vs Union of India And Ors
Jharkhand High Court · (2021) 03 JH CK 0101
Aircraft (Security) Rules, 2011 — Rule 2(1)(c), 18, 18(9)
High Courts10 Mar 2021Allowed
Dilip Kumar Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0100
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 14(3)Constitution of India, 1950 — Article 14, 21, 137, 142, 311, 311(1)
High Courts10 Mar 2021Dismissed
Ravi Shankar Kumar And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0099
Constitution of India, 1950 — Article 16, 16(1), 16(4), 309
High Courts09 Mar 2021Allowed
Jamil Akhtar Ansari Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0242
Copyright Act, 1957 — Section 63, 65Trade Marks Act, 1999 — Section 103, 104Indian Penal Code, 1860 — Section 420
High Courts09 Mar 2021Allowed
Shankar Mahto Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0241
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 325, 504, 506
High Courts09 Mar 2021Allowed
Suraj Yadav Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0240
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325
High Courts09 Mar 2021Allowed
Md. Kalam Ansari Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0239
Indian Penal Code, 1860 — Section 302, 394, 397Arms Act, 1959 — Section 27
High Courts09 Mar 2021Dismissed
Viklesh Paswan And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0238
Indian Penal Code, 1860 — Section 395
High Courts09 Mar 2021Dismissed
Nikhil Keshari @ Nikhil Keshri Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0237
Drugs and Cosmetics Act, 1940 — Section 22(3), 28(A), 27(b)(ii)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 37
High Courts09 Mar 2021Allowed
Mohan Mahto Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0236
Indian Penal Code, 1860 — Section 34, 366A, 376, 506Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Mar 2021Allowed
Dhananjay Mehta @ Dhananjay Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0235
Indian Penal Code, 1860 — Section 120B, 379, 413, 414Jharkhand Minor Mineral Concession) Rules, 2004 — Rule 54Jharkhand (Prevention Of Illegal Mining Storage and Transportation) Rules, 2017 — Rule 13
High Courts09 Mar 2021
Somyari Murmu @ Gupan Murmu Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0234
Indian Penal Code, 1860 — Section 34, 323, 341, 370, 371, 504, 506Code Of Criminal Procedure, 1973 — Section 156(3)