COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 230 of 1,476

High Courts16 Mar 2021

Md. Abdul Khalique Vs State Of Jharkhand

Jharkhand High Court · (2021) 03 JH CK 0135

Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 469, 471Lotteries (Regulation) Act, 1998 — Section 5, 7Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts16 Mar 2021

Md. Mumtaz Vs State Of Jharkhand

Jharkhand High Court · (2021) 03 JH CK 0134

Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts16 Mar 2021

Rajesh Srivastava @ Rajesh Kumar Srivastav Vs State Of Jharkhand

Jharkhand High Court · (2021) 03 JH CK 0133

Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts16 Mar 2021Allowed

Raghavendra Singh @ Anil Chand And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 03 JH CK 0132

Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 320, 320(9), 482Code Of Criminal Procedure, 1898 — Section 561A

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High Courts15 Mar 2021

Motilal Oraon And Ors Vs State Of Jharkhand

Jharkhand High Court · (2021) 03 JH CK 0143

Indian Penal Code, 1860 — Section 34, 120B, 409, 420Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts15 Mar 2021

Shyam Kishore Sharma And Ors Vs State Of Jharkhand

Jharkhand High Court · (2021) 03 JH CK 0142

Indian Penal Code, 1860 — Section 379, 411Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts15 Mar 2021Disposed Of

Deepak Kumar Dubey Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 03 JH CK 0141

Code Of Criminal Procedure, 1973 — Section 125, 127

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High Courts15 Mar 2021Allowed

Dr. Jayantilal V. Gada @ Jayantlal Gada Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 03 JH CK 0140

Indian Penal Code, 1860 — Section 34, 405, 406, 415, 420, 506

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High Courts15 Mar 2021Dismissed

Mukesh Kumar And Ors Vs Jharkhand Public Service Commission, Ranchi And Ors

Jharkhand High Court · (2021) 03 JH CK 0139

Jharkhand Civil Services Examination Rules, 2021 — Rule 3(iv), 3(v), 4, 4(ii)Rajasthan Medical Services (Collegiate Branch) Rules, 1962 — Rule 11(1)Constitution Of India, 1950 — Article 14, 16, 309

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High Courts15 Mar 2021Dismissed

Shasank Gupta And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 03 JH CK 0138

Indian Penal Code, 1860 — Section 120B, 406, 417, 418, 420Code Of Criminal Procedure, 1973 — Section 82, 83, 155(2) , 156(1), 482Constitution Of India, 1950 — Article 226

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High Courts12 Mar 2021Allowed

Kanhaiya Jha Vs State of Jharkhand

Jharkhand High Court · (2021) 03 JH CK 0098

Indian Penal Code, 1860 — Section 379, 461

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High Courts12 Mar 2021Allowed

Ram Lakhan Sahu @ Lakhan Saw Vs State of Jharkhand

Jharkhand High Court · (2021) 03 JH CK 0097

Criminal Law Amendment Act, 1932 — Section 17(i)(ii)

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High Courts12 Mar 2021Allowed

Amit Sinha Vs State of Jharkhand

Jharkhand High Court · (2021) 03 JH CK 0096

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 363

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High Courts12 Mar 2021

Kanhaiya Sao @ Kanhaiya Kumar Vs State of Jharkhand

Jharkhand High Court · (2021) 03 JH CK 0095

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 148, 149, 307, 341, 342, 323, 379, 385Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts12 Mar 2021Dismissed

Deepak Kumar And Ors Vs State of Jharkhand

Jharkhand High Court · (2021) 03 JH CK 0094

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 406, 407, 416, 420Information Technology Act, 2000 — Section 66(C), 66(D)

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High Courts12 Mar 2021