High Courts19 Mar 2021
Sagiran Khatoon And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0158
Indian Penal Code, 1860 — Section 147, 148, 307, 323, 341, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
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Jharkhand High Court judgments
29,501 judgments · page 229 of 1,476
High Courts19 Mar 2021Allowed
Khustar Ansari And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0157
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 399, 402Arms Act, 1950 — Section 25(1A), 25(1b)a, 26
High Courts19 Mar 2021
Rajeev Kumar And Anr Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 03 JH CK 0156
High Courts19 Mar 2021Disposed Of
Alka Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0155
High Courts19 Mar 2021Allowed
Ramesh Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0154
Code Of Criminal Procedure, 1973 — Section 107, 197
High Courts18 Mar 2021Allowed
Suresh Prasad Barnwal @ Suresh Prasad Baranwal And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0153
Indian Penal Code, 1860 — Section 149, 323, 379, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Mar 2021Allowed
Birbal Oraon Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0152
Indian Penal Code, 1860 — Section 34, 365, 420, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Mar 2021
Kishun Saw Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0151
Indian Penal Code, 1860 — Section 34, 272, 273Central Excise Act, 1944 — Section 47(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Mar 2021Disposed Of
Tarapado Ghosh And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0150
Registration Act, 1908 — Section 71
High Courts18 Mar 2021Disposed Of
Raj Kishore Sinha Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0149
High Courts18 Mar 2021Dismissed
M/s Ghosh and Roy Co., a partnership firm And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0148
High Courts18 Mar 2021Disposed Of
Palu Manjhi Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0147
High Courts18 Mar 2021Disposed Of
Archana Chowdhary Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0146
Jharkhand Municipal Act, 2011 — Section 437, 436, 437(1), 437(4)
High Courts18 Mar 2021Dismissed
Paras Kumar And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0145
Employees' Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 17Constitution of India, 1950 — Article 226
High Courts18 Mar 2021Allowed
M/S Online Entertainment Private Limited And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0144
Code Of Criminal Procedure, 1973 — Section 154, 155, 155(2), 155(4), 156, 161, 482, 561AIndian Penal Code, 1860 — Section 24, 25, 34, 120B, 415, 417, 418, 419, 420, 463, 464, 465, 466, 467, 468, 471, 477, 511Registration Act, 1908 — Section 19, 21, 82
High Courts17 Mar 2021Disposed Of
Ashit Chakraborty Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0131
Bihar and Orissa Public Demand Recovery Act, 1914 — Section 9, 10
High Courts17 Mar 2021Allowed
Gopi Kishan @ Ridam Raj Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0130
Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1-B)(a), 26, 34
High Courts17 Mar 2021Disposed Of
Kunal Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0129
High Courts16 Mar 2021
Nilendra Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0137
Prevention Of Corruption Act, 1988 — Section 7, 11, 13Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Mar 2021
Mithlesh Prasad Mehta @ Mithlesh Kumar Mehta Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0136
Indian Penal Code, 1860 — Section 272, 273, 290Central Excise Act, 1944 — Section 47(a)Code Of Criminal Procedure, 1973 — Section 438(2)