High Courts26 Mar 2021Disposed Of
Vijay Agarwal (Ringsia) And Ors Vs Gajanand Kajaria
Jharkhand High Court · (2021) 03 JH CK 0169
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 227 of 1,476
High Courts26 Mar 2021
Divisional Manager, Bajaj Allianz General Insurance Co. Ltd. Vs Turi Majhiyan @ Turi Tudu And Ors
Jharkhand High Court · (2021) 03 JH CK 0168
High Courts26 Mar 2021
Vina Pandey @ Vina Kumari Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 03 JH CK 0167
High Courts26 Mar 2021Disposed Of
Dilip Rana Vs Gajadhar Singh And Ors
Jharkhand High Court · (2021) 03 JH CK 0166
Motor Vehicles Act, 1988 — Section 171
High Courts26 Mar 2021Disposed Of
Shambhu Prasad And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0165
High Courts26 Mar 2021Dismissed
Chandra Mohan Mahto @ Sukna And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0164
Indian Penal Code, 1860 — Section 34, 201, 302, 364Juvenile Justice (Care And Protection Of Children) Amendment Act, 2006 — Section 15(1)(g)Code Of Criminal Procedure, 1973 — Section 313
High Courts26 Mar 2021Allowed
M/s Amalgam Steel And Power Ltd. Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0163
Code Of Criminal Procedure, 1973 — Section 129, 130, 131, 132, 133, 133(1), 133(1)(a), 134, 135, 136, 137, 137(1), 137(2), 138, 139, 140, 141, 142, 143, 144, 145, 146, 147, 148, 149, 268Code Of Civil Procedure, 1908 — Section 91Constitution Of India, 1950 — Article 226
High Courts25 Mar 2021
Tundi Primary Agricultural Credit Cooperative Society & Anr Vs State of Jharkhand & Ors
Jharkhand High Court · (2021) 03 JH CK 0204
Jharkhand Cooperative Societies Act, 1935 — Section 44(AK)Constitution of India, 1950 — Article 226
High Courts25 Mar 2021
Balmiki Tiwari Vs State of Jharkhand & Anr
Jharkhand High Court · (2021) 03 JH CK 0203
Contempt of Courts Act, 1971 — Section 11, 12
High Courts25 Mar 2021Allowed
Bunty Kumar Sahu @ Banty Kumar Sahu Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0202
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c), 25, 29
High Courts25 Mar 2021Disposed Of
Aman Singh @ Aman Kumar And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0201
Code Of Criminal Procedure, 1973 — Section 82
High Courts25 Mar 2021Allowed
Md. Afsar @ Chhotu @ Lengra @ Md. Afsar Alam Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0200
Indian Penal Code, 1860 — Section 34, 323, 387Arms Act, 1959 — Section 27
High Courts25 Mar 2021Allowed
Masudan Mandal @ Sav Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0199
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 379Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Mar 2021Allowed
Tanveer Alam And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0198
Indian Penal Code, 1860 — Section 147, 148, 149, 295A, 307, 323, 324, 325, 341, 353Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Mar 2021Dismissed
Maya Rani Mandal Vs State of Jharkhand And Anr
Jharkhand High Court · (2021) 03 JH CK 0197
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts25 Mar 2021Allowed
NG Gadhiya (A Proprietorship Concern) Vs State of Jharkhand & Others
Jharkhand High Court · (2021) 03 JH CK 0196
Jharkhand Goods and Services Tax Act, 2017 — Section 107, 107(6), 107(7)
High Courts25 Mar 2021Dismissed
M/s. Triveni Engicons Pvt. Ltd. Vs M/s. RITES Ltd. And Ors
Jharkhand High Court · (2021) 03 JH CK 0195
Constitution of India, 1950 — Article 226
High Courts25 Mar 2021Allowed
Niranjan Kumar And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0194
Jharkhand State Legal Services Authority Rules, 2001 — Rule 6
High Courts25 Mar 2021Dismissed
Bimla Kumari And Ors Vs Union of India And Ors
Jharkhand High Court · (2021) 03 JH CK 0193
Companies Act, 1956 — Section 396Administrative Tribunals Act, 1985 — Section 21, 21(1)(b)Limitation Act, 1908 — Section 23
High Courts24 Mar 2021
National Collateral Management Services Private Limited, Gurgaon Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0221
Arbitration and Conciliation Act, 1996 — 1996 — Section 34Micro, Small and Medium Enterprises Development Act, 2006 — Section 18(1), 18(2)