High Courts06 Apr 2021
Kuldeep Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0017
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 332, 353Code Of Criminal Procedure, 1973 — Section 438(2)
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Jharkhand High Court judgments
29,501 judgments · page 225 of 1,476
High Courts06 Apr 2021
Sachin Yadav @ Sachin Kumar Yadav Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0016
Indian Penal Code, 1860 — Section 34, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Apr 2021
Purnendra Panjiyara @ Puri Panjiyara And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0015
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Apr 2021
Rahul Kumar And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0014
Indian Penal Code, 1860 — Section 379, 411Jharkhand Minor Minerals Concessions Rules, 2004 — Rule 4, 54Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Apr 2021Allowed
Manouar Ansari Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0013
Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 21Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Apr 2021Disposed Of
Divisional Manager, United India Insurance Co. Ltd. Vs Manisha Karn & Ors.
Jharkhand High Court · (2021) 04 JH CK 0012
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2021Disposed Of
Divisional Manager, United India Insurance Co. Ltd. Vs Panmati Devi & Ors
Jharkhand High Court · (2021) 04 JH CK 0011
Motor Vehicles Act, 1988 — Section 171
High Courts05 Apr 2021Allowed
Binod Bhagat Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0010
Indian Penal Code, 1860 — Section 34, 379, 414Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Apr 2021Allowed
B. S. Sahu @ Bias Sahu And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0009
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Apr 2021Allowed
Guddu Mian @ Md. Salim Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0008
Indian Penal Code, 1860 — Section 395, 397Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Apr 2021Allowed
Md. Kamar Iqbal @ Bittu And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0007
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 354, 379, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Apr 2021Allowed
Md. Shadab Ansari Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0006
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 354, 379, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Apr 2021Allowed
Surendra Yadav Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0005
Indian Penal Code, 1860 — Section 379, 411Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Apr 2021
Jhalwa Devi & Others Vs National Insurance Company Limited & Others
Jharkhand High Court · (2021) 04 JH CK 0004
High Courts05 Apr 2021Allowed
Tuna Das Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0003
Indian Penal Code, 1860 — Section 307, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Apr 2021Allowed
Niranjan Mahto Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0002
Indian Penal Code, 1860 — Section 414Mines and Minerals (Development and Regulation) Act, 1957 — Section 21Explosive Substance Act, 1908 — Section 4, 5
High Courts05 Apr 2021Disposed Of
Rajeshwar Prasad @ Rajesh Prasad Saw Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 04 JH CK 0001
Bihar (now Jharkhand) Public Land Encroachment Act, 1956 — Section 3, 4, 5, 6
High Courts26 Mar 2021
Md. Sajjad @ Sajjad And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0192
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Mines And Minerals Rules, 1957 — Rule 4, 21Jharkhand Mineral (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 7, 9
High Courts26 Mar 2021Dismissed
State Of Jharkhand Vs Lal Mohan Mahto
Jharkhand High Court · (2021) 03 JH CK 0191
High Courts26 Mar 2021
Bajan Allianz General Insurance Co. Ltd. Vs Gauri Devi & Ors
Jharkhand High Court · (2021) 03 JH CK 0190
Motor Vehicles Act, 1988 — Section 140Legal Services Authorities Act, 1987 — Section 12