High Courts26 Mar 2021Dismissed
Kumardhubi Metal Casting & Engineering Ltd. Vs Kumardhubi Karamchari Congress & Ors
Jharkhand High Court · (2021) 03 JH CK 0189
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 226 of 1,476
High Courts26 Mar 2021Allowed
Vicky Burman Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0188
Code Of Criminal Procedure, 1973 — Section 389(1)Protection Of Children from Sexual Offences Act, 2012 — Section 10Indian Penal Code, 1860 — Section 354
High Courts26 Mar 2021
Rajeev Kumar Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 03 JH CK 0187
High Courts26 Mar 2021Disposed Of
Indrawati Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0186
High Courts26 Mar 2021Allowed
Saheb Hembrom Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0185
Indian Penal Code, 1860 — Section 371
High Courts26 Mar 2021Dismissed
Deputy Commissioner, Hazaribagh Vs Murti Mahto
Jharkhand High Court · (2021) 03 JH CK 0184
High Courts26 Mar 2021Dismissed
Deputy Commissioner, Hazaribagh Vs Heman Mahto
Jharkhand High Court · (2021) 03 JH CK 0183
High Courts26 Mar 2021Dismissed
Deputy Commissioner, Hazaribagh Vs Ganpat Mahto
Jharkhand High Court · (2021) 03 JH CK 0182
High Courts26 Mar 2021Dismissed
Deputy Commissioner, Hazaribagh Vs Girdhari Mahto
Jharkhand High Court · (2021) 03 JH CK 0181
High Courts26 Mar 2021Allowed
Upendra Kumar Sharma & Anr Vs Nasib Singh Mahal & Others
Jharkhand High Court · (2021) 03 JH CK 0180
Motor Vehicles Act, 1988 — Section 140
High Courts26 Mar 2021Allowed
Abhishek Raj Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0179
Code Of Criminal Procedure, 1973 — Section 401Indian Penal Code, 1860 — Section 498(A)Dowry Prohibition Act, 1961 — Section 4
High Courts26 Mar 2021Allowed
Sahim Akhtar Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0178
Indian Penal Code, 1860 — Section 120B, 403, 405, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D), 84(C)
High Courts26 Mar 2021Disposed Of
Ibrahim Ansari @ Ibaihm Ansari And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0177
Indian Penal Code, 1860 — Section 323, 341, 354, 379, 504, 506Scheduled Castes And the Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(s)Code Of Criminal Procedure, 1973 — Section 82
High Courts26 Mar 2021Allowed
Tumpa Chakraborty Vs Md. Akil Alam
Jharkhand High Court · (2021) 03 JH CK 0176
Special Marriage Act, 1954 — Section 22Code Of Criminal Procedure, 1973 — Section 125
High Courts26 Mar 2021
Indradeo Bhagat Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0175
High Courts26 Mar 2021
Josmuddin Sk And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0174
High Courts26 Mar 2021
Jai Devi @ Jaya Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0173
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406, 420
High Courts26 Mar 2021
Dinesh Verma Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0172
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 341, 323, 325, 341, 354B, 379
High Courts26 Mar 2021Allowed
Rabi Khan @ Rabbani Alam @ Md. Rabani Alam Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0171
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 353, 392, 411, 414Prevention Of Cruelty to Animals Act, 1960 — Section 11
High Courts26 Mar 2021Allowed
Sadhan Sahish @ Sadhan Kumar Sahish And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0170
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 143, 325, 326, 341, 427, 452, 504, 506