High Courts07 Apr 2021Allowed
Sanjay Kumar And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0037
Indian Penal Code, 1860 — Section 34, 304BCode Of Criminal Procedure, 1973 — Section 203, 204
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 224 of 1,476
High Courts07 Apr 2021Disposed Of
Dr. Sumanta Kumar Sengupta And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 04 JH CK 0036
Bihar State Universities Act, 1976 — Section 35(1)(a), 35(1)(b)
High Courts06 Apr 2021Allowed
Bajrang Prasad Umar & Ors Vs District Registrar-cum-Deputy Commissioner, Deoghar & Anr
Jharkhand High Court · (2021) 04 JH CK 0035
Registration Act, 1908 — Section 82, 83
High Courts06 Apr 2021
M/s Prakash Mica Exports Pvt. Ltd., Giridih Vs State Of Jharkhand & others
Jharkhand High Court · (2021) 04 JH CK 0034
High Courts06 Apr 2021Disposed Of
Surendra Mahto @ Ritu Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 04 JH CK 0033
Code Of Criminal Procedure, 1973 — Section 144Bihar (now Jharkhand) Public Land Encroachment Act, 1956 — Section 3
High Courts06 Apr 2021Disposed Of
Gurwa Khadiwal @ Gurucharan Khandwal Vs State Of Jharkhand And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 04 JH CK 0032
High Courts06 Apr 2021
Janardhan Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0031
High Courts06 Apr 2021Disposed Of
Rajnikant Mahto Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0030
Code Of Criminal Procedure, 1973 — Section 82
High Courts06 Apr 2021Dismissed
Lt Col Sunil Bhatt And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 04 JH CK 0029
Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Apr 2021
Saif Ali Khan @ Md. Saif Khan Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0028
Indian Penal Code, 1860 — Section 34, 353, 414Prevention Of Cruelty to Animal Act, 1960 — Section 11Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 12
High Courts06 Apr 2021
Ramchandra Bhuiyan And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0027
Indian Penal Code, 1860 — Section 34, 323, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Apr 2021Allowed
Rukmani Devi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0026
Indian Penal Code, 1860 — Section 34, 307, 323, 337, 338, 341, 353, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Apr 2021Allowed
Abdul Samad And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0025
Indian Penal Code, 1860 — Section 34, 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts06 Apr 2021Allowed
Obaidur Rahman @ Obaidur Rahaman Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0024
Indian Penal Code, 1860 — Section 34, 414Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Apr 2021Allowed
Furkan Ansari Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0023
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Apr 2021Allowed
Ayaz Ahmad Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0022
Indian Penal Code, 1860 — Section 323, 325, 341, 406, 420, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Apr 2021
Md. Rashid Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0021
Indian Penal Code, 1860 — Section 34, 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Apr 2021
Anup Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0020
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Apr 2021Allowed
Sunil Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0019
Indian Forest Act, 1927 — Section 41, 42, 52Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Apr 2021
Babban Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0018
Jharkhand Bovine Cattle (Prohibition Of Slaughter) Act, 2005 — Section 12Prevention Of Cruelty to Animal Act, 1960 — Section 11Code Of Criminal Procedure, 1973 — Section 438(2)