High Courts07 Apr 2021
Ismail Sk. Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0057
Indian Penal Code, 1860 — Section 323, 498A
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 223 of 1,476
High Courts07 Apr 2021
Express Residency Private Limited, through its Director, Rahul Maroo, Ranchi Vs State of Jharkhand & Others
Jharkhand High Court · (2021) 04 JH CK 0056
Constitution of India, 1950 — Article 212
High Courts07 Apr 2021
Rajendra Karmali @ Rajendra Prasad Karmali And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0055
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 341, 342, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Apr 2021
Shambhu Nath Mishra And Anr Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0054
Indian Penal Code, 1860 — Section 34, 414Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005 — Section 12(1)(2)(3)Prevention of Cruelty to Animals Act, 1960 — Section 11(1)(a)
High Courts07 Apr 2021
Afsar Ali Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0053
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Apr 2021
Rahul Kumar Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0052
Indian Penal Code, 1860 — Section 34, 323, 328, 313, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Apr 2021Allowed
Arif Khan @ Tinku @ Tinku Khan Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0051
Indian Penal Code, 1860 — Section 307, 353, 427Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005 — Section 12(1)(2)(3), 13Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts07 Apr 2021Allowed
Aditya Kumar And Anr Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0050
Indian Penal Code, 1860 — Section 147, 148, 149, 188, 269, 270, 271, 307, 323, 353, 379, 427, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Apr 2021
Rajesh Kumar And Anr Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0049
Indian Penal Code, 1860 — Section 34, 323, 324, 325, 326, 341, 365Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Apr 2021
Dukhit Ram And Anr Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0048
Indian Penal Code, 1860 — Section 34, 307, 323, 324,341, 379, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Apr 2021
Kaliman Khatoon And Anr Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0047
Indian Penal Code, 1860 — Section 34, 323, 341, 384, 386, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Apr 2021
Kashi Yadav And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0046
Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Apr 2021Allowed
Rajkishore Singh And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0045
Indian Penal Code, 1860 — Section 34, 323, 341, 353, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Apr 2021
Mangra Bara @ Mangra Bada Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 04 JH CK 0044
Indian Penal Code, 1860 — Section 34, 323, 379, 498A, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Apr 2021
Arya Kumar Soni @ Arya Soni @ Bikki Verma Vs State of Jharkhand And Anr
Jharkhand High Court · (2021) 04 JH CK 0043
Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 325, 341, 354, 379, 448, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Apr 2021
Raju Singh @ Ashish Kr. Singh And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0042
Indian Penal Code, 1860 — Section 353, 379, 411, 414, 448, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Apr 2021
Safroz Khan @ Safroj Khan And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0041
Indian Penal Code, 1860 — Section 147, 149, 341, 353Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Apr 2021Disposed Of/ Allowed
Devendra Nath Pandey Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0040
Indian Penal Code, 1860 — Section 420
High Courts07 Apr 2021
Kartik Kumar Mandal Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0039
Code Of Criminal Procedure, 1973 — Section 164
High Courts07 Apr 2021Allowed
Pramod Kumar Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0038
Indian Penal Code, 1860 — Section 147, 148, 149, 295A, 307, 323, 324, 325, 341, 353Code Of Criminal Procedure, 1973 — Section 438(2)