High Courts08 Mar 2021Disposed Of
Neha Neelima Ekka Vs Abhishek Rohit Khalkho
Jharkhand High Court · (2021) 03 JH CK 0119
Divorce Act, 1869 — Section 10(x)
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 233 of 1,476
High Courts08 Mar 2021Disposed Of
Munna Prasad And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0118
Indian Penal Code, 1860 — Section 120B, 419, 420Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Mar 2021Dismissed
Union of India Through General Manager, Eastern Railway Vs Aisa Khatoon And Ors
Jharkhand High Court · (2021) 03 JH CK 0117
Railways Act, 1989 — Section 2(29), 123(c)(2), 124, 124ARailway Claim Tribunal (Procedure) Rules, 1989 — Rule 8
High Courts08 Mar 2021Disposed Of
Parle Agro Private Limited Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0116
High Courts08 Mar 2021Dismissed
Adhunik Steels Limited Vs Union of India And Ors
Jharkhand High Court · (2021) 03 JH CK 0115
Central Excise Act, 1944 — Section 11A, 11A(1), 11AB, 14Constitution of India, 1950 — Article 226
High Courts08 Mar 2021Allowed
Ajit Kumar Verma And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0114
Civil Services (Classification, Control and Appeal) Rules, 1935 — Rule 55AJharkhand Pension Rules, 2000 — Rule 43(b), 43(kha), 139, 139(a), 139(b)
High Courts08 Mar 2021Dismissed
Bank of Baroda Vs Mukesh Kumar Sinha And Ors
Jharkhand High Court · (2021) 03 JH CK 0113
Code Of Civil Procedure, 1908 — Section 19, 19(20), 22, Order 34 Rule 2, Order 34 Rule 3, Order 34 Rule 4, Order 34 Rule 11Constitution of India, 1950 — Article 136
High Courts08 Mar 2021Dismissed
Ajay Kumar Mandal Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0112
Indian Majority Act, 1875 — Section 3, 4Criminal Justice Administration Act, 1914 — Section 10(1)Jharkhand Service Code, 2001 — Rule 73
High Courts05 Mar 2021Allowed
Aas Mohammad Sheikh And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0090
Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 323, 498A
High Courts05 Mar 2021Disposed Of
Paresh Chandra Das Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0089
High Courts05 Mar 2021Disposed Of
Masud Mian Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0088
High Courts05 Mar 2021Disposed Of
Dr. Basudeo Prajapati Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0087
High Courts05 Mar 2021Disposed Of
Indra Deo Jha Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0086
High Courts05 Mar 2021Allowed
Baskinath Mandal Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0085
Indian Penal Code, 1860 — Section 34, 302
High Courts05 Mar 2021Dismissed
Dashrath Singh Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0084
Indian Penal Code, 1860 — Section 379
High Courts05 Mar 2021Dismissed
Shambhu Yadav @ Shambhu Kumar Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0083
Prevention of Corruption Act, 1988 — Section 7Indian Penal Code, 1860 — Section 34, 323, 341, 354B, 379, 448, 506
High Courts05 Mar 2021Allowed
Sahadat Ansari Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0082
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts05 Mar 2021Disposed Of
Md. Hasim Khan Vs Jharkhand Mineral Area Development Authority And Ors
Jharkhand High Court · (2021) 03 JH CK 0081
High Courts05 Mar 2021
Branch Manager, National Insurance Company Limited & Another Vs Arti Devi & Others
Jharkhand High Court · (2021) 03 JH CK 0080
Motor Vehicles Act, 1988 — Section 66, 147, 149(2)
High Courts05 Mar 2021Disposed Of
Dr. Leena Yadav Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0079
Code Of Criminal Procedure, 1973 — Section 439(2)