High Courts05 Mar 2021Dismissed
Janki Mahto @ Janki Ram Mahto And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0078
Indian Penal Code, 1860 — Section 34, 307, 324, 326, 341Code Of Criminal Procedure, 1973 — Section 145
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 234 of 1,476
High Courts05 Mar 2021Dismissed
Kripa Mahto And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0077
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 323, 324, 325, 341, 427, 506
High Courts05 Mar 2021Allowed
Anwar Hussain And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0076
Indian Penal Code, 1860 — Section 379, 411, 412, 420, 468Bihar Kendu Leaves (Control of Trade) Act, 1973 — Section 3, 4, 5, 9, 14, 15, 15(2), 16, 18Code Of Criminal Procedure, 1973 — Section 4, 5, 154, 155, 156, 157, 158, 159, 160, 161, 162, 163, 164, 165, 166, 167, 168, 169, 170, 171, 172, 173
High Courts04 Mar 2021Disposed Of
Kamakhya Chatterjee Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0074
High Courts04 Mar 2021Disposed Of
Ram Lal And Ors Vs Vinoba Bhave University, Hazaribagh And Ors
Jharkhand High Court · (2021) 03 JH CK 0073
High Courts04 Mar 2021Dismissed
Shubha Devi Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0072
Code Of Criminal Procedure, 1973 — Section 311, 313Indian Penal Code, 1860 — Section 304B
High Courts04 Mar 2021Allowed
Aitawariya Devi @ Prabha Devi And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0071
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 379
High Courts04 Mar 2021Allowed
Vikash Kumar Bauri @ Vikash Kumar Bouri And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0070
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 353, 427, 504, 506Arms Act, 1959 — Section 25(1B)A, 26, 27, 35Explosive Substances Act, 1883 — Section 3, 4
High Courts04 Mar 2021Disposed Of
Nisha Rani Hassa And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0069
Constitution of India, 1950 — Article 12
High Courts04 Mar 2021Allowed
Surya Narayan Hansda @ Surya Hansda Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0068
Code Of Criminal Procedure, 1973 — Section 82, 482
High Courts04 Mar 2021Dismissed
Rani Seva Sadan, Garhwa Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0067
Clinical Establishments (Registration & Regulation) Act, 2010 — Section 8, 11, 15, 20, 34, 40(1), 41Constitution Of India, 1950 — Article 47
High Courts03 Mar 2021
Suresh Lohar @ Suresh Kumar Lohara @ Suresh Kumar Lohar Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0066
Indian Penal Code, 1860 — Section 34, 304B
High Courts03 Mar 2021
Ramchandra Singh And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0065
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 376, 498 A, 511Dowry Prohibition Act, 1961 — Section 4
High Courts03 Mar 2021
Ganesh Yadav Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0064
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 326Prevention of Witch (Daain) Practices Act, 1999 — Section 3, 4
High Courts03 Mar 2021Allowed
Md. Bisharat Shekh @ Bisharat Shekh Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0063
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 324, 326, 341
High Courts03 Mar 2021Disposed Of
Yadunandan Turi Vs Jharkhand Mineral Area Development Authority And Ors
Jharkhand High Court · (2021) 03 JH CK 0062
High Courts03 Mar 2021Allowed
Kundan Das And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0061
Indian Penal Code, 1860 — Section 420Information Technology Act, 2000 — Section 66(C), 66(D)
High Courts03 Mar 2021Disposed Of
Triloki Mishra Vs Mineral Area Development Authority And Ors
Jharkhand High Court · (2021) 03 JH CK 0060
High Courts03 Mar 2021Allowed
Seema Devi @ Sima Devi Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 03 JH CK 0059
Dowry Prohibition Act, 1961 — Section 3, 4Indian Penal Code, 1860 — Section 323, 498A
High Courts03 Mar 2021Dismissed
Md. Jafir Vs State of Jharkhand
Jharkhand High Court · (2021) 03 JH CK 0058
Indian Penal Code, 1860 — Section 34, 304(B)