COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 192 of 1,511

High Courts11 Apr 2022Allowed

Mahesh Agarwal Vs Union Of India And Others

Jharkhand High Court · (2022) 04 JH CK 0013

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 12B, 107, 109, 120B, 201, 384, 386, 387, 414Arms Act, 1959 — Section 25(1b)(a), 26, 35

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High Courts08 Apr 2022Allowed

Sonot Marandi Vs State Of Jharkhand

Jharkhand High Court · (2022) 04 JH CK 0012

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High Courts08 Apr 2022

Bharat Petroleum Corporation Ltd Vs Niwaran Marandi & Ors

Jharkhand High Court · (2022) 04 JH CK 0011

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High Courts07 Apr 2022Dismissed

Uttam Kumar Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 04 JH CK 0010

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High Courts07 Apr 2022

Arun Kumar Ojha Vs State Of Jharkhand And Anr

Jharkhand High Court · (2022) 04 JH CK 0009

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High Courts07 Apr 2022Dismissed

Prayag Yadav Vs Raju Saw And Others

Jharkhand High Court · (2022) 04 JH CK 0008

Code Of Criminal Procedure, 1973 — Section 4, 144, 145, 482

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High Courts07 Apr 2022

Heera Bauri @ Taru Pado Bauri Vs State Of Jharkhand

Jharkhand High Court · (2022) 04 JH CK 0007

Indian Penal Code, 1860 — Section 376

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High Courts07 Apr 2022Dismissed

Mahnaz Khatoon @ Mahanaj Khatoon Vs State Of Jharkhand And Anr

Jharkhand High Court · (2022) 04 JH CK 0006

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High Courts05 Apr 2022Disposed Of

Yadunandan Singh And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 04 JH CK 0005

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High Courts05 Apr 2022Allowed

Nileshwar Kumar Goud Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 04 JH CK 0004

Constitution Of India, 1950 — Article 14, 16

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High Courts01 Apr 2022Disposed Of

Ashwani Kumar Sharma @ Senki Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 04 JH CK 0003

Code Of Criminal Procedure, 1973 — Section 482

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High Courts01 Apr 2022Allowed

Mosomat Balandina Hansda Vs Mosomat Rodenmila And Others

Jharkhand High Court · (2022) 04 JH CK 0002

Code Of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 27(1) (a), Order 41 Rule 27 (1)(aa), Order 41 Rule 27 (1)(b), Order 41 Rule 27(2)

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High Courts01 Apr 2022Allowed