High Courts14 Mar 2022
Sanjay Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0034
Code Of Criminal Procedure, 1973 — Section 82
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 194 of 1,511
High Courts14 Mar 2022
Dr. Shekh Amzad Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0033
Code Of Criminal Procedure, 1973 — Section 82
High Courts14 Mar 2022
Amit Kumar Paswan And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0032
Jharkhand State Clinical Establishment (Registration And Regulation) Rules, 2013 — Rule 12(1), 12.5Indian Penal Code, 1860 — Section 34, 188, 420
High Courts14 Mar 2022
Ajit Kumar And Others Vs State Of Jharkhand And Anr
Jharkhand High Court · (2022) 03 JH CK 0031
High Courts14 Mar 2022Dismissed
M/s Bihar Foundry & Casting Ltd Vs Commissioner Of Central Excise, Ranchi Commissionerate, Ranchi
Jharkhand High Court · (2022) 03 JH CK 0030
Constitution Of India, 1950 — Article 20(3), 265Central Excise Rule, 1944 — Section 9, 52, 52A, 53, 173(c), 173(ii), 173G(4)(a), 173Q, 209ACentral Excise Rules, 2001 — Rule 7, 10, 11, 24, 25, 25(1)(a), 2, 26, 233B, 233B(1), 233B(2), 233B(3), 251(b)
High Courts12 Mar 2022Disposed Of
Khatiza Khatoon & Anr Vs Sukhdeo Singh & Ors
Jharkhand High Court · (2022) 03 JH CK 0040
High Courts12 Mar 2022Disposed Of
Upendra Yadav Vs Sumanta Panja & Ors
Jharkhand High Court · (2022) 03 JH CK 0039
High Courts11 Mar 2022Allowed
Firoz Abdi Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0043
Mines Act, 1952 — Section 70, 72A, 72C(1)(a), 79, 79(2)Code Of Criminal Procedure, 1973 — Section 202
High Courts11 Mar 2022Disposed Of/Allowed
Anil Kumar Mahto And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0042
High Courts11 Mar 2022Allowed
Thulu Bhandari Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0041
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 304BEvidence Act, 1872 — Section 113B
High Courts11 Mar 2022Disposed Of
Badhu Mardi Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0035
High Courts11 Mar 2022Disposed Of
Ajit Tudu Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0026
Code Of Criminal Procedure, 1973 — Section 164Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts11 Mar 2022Dismissed
Prakash Chandra Mahato Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0025
Indian Penal Code, 1860 — Section 302
High Courts10 Mar 2022Disposed Of
Soni Devi Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0091
High Courts10 Mar 2022Dismissed
Secretary, Jharkhand Academic Council, Ranchi Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0090
Constitution Of India, 1950 — Article 14, 16
High Courts10 Mar 2022Disposed Of
Sanjay Kumar Poddar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0089
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A
High Courts10 Mar 2022Disposed Of
Uma Shankar Prasad Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0088
Code Of Criminal Procedure, 1973 — Section 82, 83, 299
High Courts10 Mar 2022Disposed Of
Santosh Kumar Gupta Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0087
Drugs And Cosmetics Act, 1940 — Section 27(A)(ii), 27(d), 28, 28(A)
High Courts10 Mar 2022Disposed Of
Prince Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0086
Code Of Criminal Procedure, 1973 — Section 294, 294(1), 294(3), 311
High Courts10 Mar 2022Disposed Of
Mahesh Chandra Mahto Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0085
Constitution Of India, 1950 — Article 30Bihar State University Act, 1976 — Section 35(1)(a), 35(1)(b), 3(2)