CourtKutchehry.com

COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 191 of 1,511

High Courts22 Apr 2022Allowed

Sudhanshu Ranjan Vs Union Of India

Jharkhand High Court · (2022) 04 JH CK 0020

Constitution Of India, 1950 — Article 14, 19, 21Code Of Criminal Procedure, 1973 — Section 306, 306(4), 306(4)(b), 308, 308(4), 317, 337(3), 437, 439, 482Indian Penal Code, 1860 — Section 120B, 384, 386, 387, 414
Read judgment
High Courts18 Apr 2022Allowed

M/s. Godavari Commodities Ltd Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 04 JH CK 0019

Central Goods And Services Tax Rules, 2017 — Rule 142(1), 142(1)(A)Jharkhand Goods Service Tax Act, 2017 — Section 50, 67, 73, 74, 75(4), 75(5)Central Goods And Services Tax Act, 2017 — Section 71(2), 73, 73(5), 74, 74(1), 74(5)
Read judgment
High Courts18 Apr 2022Dismissed

Purshotam Gope Vs Union Of India And Others

Jharkhand High Court · (2022) 04 JH CK 0017

Constitution Of India, 1950 — Article 311(2)Central Civil Service (Temporary Service) Rules, 1965 — Rule 5, 5(1), 16Indian Penal Code, 1860 — Section 34, 290, 379, 380, 381, 382, 383, 384, 385, 386, 387, 388, 389, 390, 391, 392, 393, 394, 395, 396, 397, 398, 399, 400, 401, 402, 403, 404, 405, 406, 407, 408, 409, 410, 411, 412, 413, 414, 415, 416, 417, 418, 419, 420, 421, 422, 423, 424, 425, 426, 427, 428, 429, 420, 421, 422, 423, 424, 425, 426, 427, 428, 429, 430, 431, 432, 433, 434, 435, 436, 437, 438, 439, 440, 441, 442, 442, 443, 444, 445, 446, 447, 448, 449, 450, 451, 452, 453, 454, 455, 456, 457, 458, 459, 460, 461, 462, 465, 466, 467, 468, 469, 470, 471, 472, 473, 473, 474, 475, 476, 474, 475, 476, 477, 478, 479, 481, 482, 483, 484, 485, 486, 487, 488, 489
Read judgment