High Courts03 Jun 2022Allowed
Abha Bhattacharjee And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 06 JH CK 0009
Indian Penal Code, 1860 — Section 323, 324, 379, 384, 420, 425, 467, 471
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 188 of 1,511
High Courts01 Jun 2022Allowed
Basanti Devi And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 06 JH CK 0008
Indian Penal Code, 1860 — Section 34, 304BCode Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Jun 2022Allowed
Jitni Devi Vs State Of Jharkhand
Jharkhand High Court · (2022) 06 JH CK 0007
Indian Penal Code, 1860 — Section 323, 341, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Jun 2022Allowed
Gopal Yadav Vs State Of Jharkhand
Jharkhand High Court · (2022) 06 JH CK 0006
Indian Penal Code, 1860 — Section 419, 420, 468, 471
High Courts01 Jun 2022Allowed
Chinta Devi Vs State Of Jharkhand
Jharkhand High Court · (2022) 06 JH CK 0005
Indian Penal Code, 1860 — Section 34, 323, 341, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Jun 2022Allowed
Baleshwar Sao Vs State Of Jharkhand
Jharkhand High Court · (2022) 06 JH CK 0004
Jharkhand Minerals (Prevention Of Illegal Mining Transportation And Storage) Rules, 2017 — Rule 13Jharkhand Mines Mineral Concession Rules, 2004 — Rule 54Indian Penal Code, 1860 — Section 379
High Courts01 Jun 2022Allowed
Ankit Kumar @ Polu Vs State Of Jharkhand
Jharkhand High Court · (2022) 06 JH CK 0003
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 379, 504, 506
High Courts01 Jun 2022Allowed
Ravi Singh @ Ravi Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 06 JH CK 0002
Indian Penal Code, 1860 — Section 376, 376(1), 417, 493Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Jun 2022Allowed
Ravi Pandey Vs State Of Jharkhand
Jharkhand High Court · (2022) 06 JH CK 0001
Jharkhand Excise Act, 1915 — Section 47(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 May 2022
M/s JKM Engineers Private Limited Vs National Projects Corporation Construction Limited (Government Of India Enterprises) And Others
Jharkhand High Court · (2022) 05 JH CK 0045
High Courts30 May 2022
Krishna Prasad Sahu Vs State Of Jharkhand
Jharkhand High Court · (2022) 05 JH CK 0044
High Courts27 May 2022
Dasrath Kumar Sah @ Dasarath Kumar Sah And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 05 JH CK 0037
Jharkhand Minor Minerals Concessions Rules, 2004 — Rule 4, 54Jharkhand Mineral (Prevention Of Illegal Mining Transportation And Storage) Rules, 2017 — Rule 9, 13Indian Penal Code, 1860 — Section 34, 379, 414
High Courts27 May 2022
Rakib Khan Vs State Of Jharkhand
Jharkhand High Court · (2022) 05 JH CK 0036
Indian Penal Code, 1860 — Section 34, 498A
High Courts25 May 2022
Ajmat Ansari Vs State Of Jharkhand
Jharkhand High Court · (2022) 05 JH CK 0042
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 353, 385, 387, 427, 506Arms Act, 1959 — Section 27Prevention Of Damage To Public Property Act, 1984 — Section 4
High Courts25 May 2022
Krishna Prasad @ Krishna Kumar Vs State Of Jharkhand
Jharkhand High Court · (2022) 05 JH CK 0041
Indian Penal Code, 1860 — Section 323, 379, 387, 386, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 May 2022
Shiv Shankar Sharma Vs State Of Jharkhand & Ors
Jharkhand High Court · (2022) 05 JH CK 0039
High Courts24 May 2022
Arun Kumar Dubey Vs Director, Directorate Of Enforcement & Ors
Jharkhand High Court · (2022) 05 JH CK 0038
High Courts23 May 2022Allowed
Suraj Pramanik Vs State Of Jharkhand
Jharkhand High Court · (2022) 05 JH CK 0034
Indian Penal Code, 1860 — Section 34, 307, 353Arms Act, 1959 — Section 25(1B)(a), 27, 35