COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 186 of 1,511

High Courts11 Jul 2022Allowed

Shambhu Mandal And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 07 JH CK 0012

Constitution Of India, 1950 — Article 142Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 3(i)(v)Code Of Criminal Procedure, 1973 — Section 320, 482

High Courts11 Jul 2022Allowed

Jindal Forgings Vs Income Tax Department Through Principal Commissioner Of Incometax, Jamshedpur

Jharkhand High Court · (2022) 07 JH CK 0011

Income Tax Act, 1961 — Section 44AB, 148, 148A, 148A(b), 148A(d)

High Courts11 Jul 2022Dismissed

Pankaj Sahu Vs State Of Jharkhand

Jharkhand High Court · (2022) 07 JH CK 0010

Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 161, 313

High Courts11 Jul 2022Dismissed

Dr. Kishori Raman Prasad Sinha Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 07 JH CK 0007

Constitution Of India, 1950 — Article 226Civil Services (Classification Control And Appeal) Rules, 1930 — Rule 55Jharkhand Pension Rules, 2000 — Rule 139 (b)

High Courts08 Jul 2022Allowed

Chhakan Lal Saw Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 07 JH CK 0008

Indian Penal Code, 1860 — Section 273, 406, 420Prevention Of Food Adulteration Act, 1954 — Section 16Food Safety And Standard Act, 2006 — Section 36, 37, 37(2), 40, 42, 50, 52, 58, 59, 97

High Courts07 Jul 2022

Sanjeev Kumar Malto Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 07 JH CK 0009

High Courts06 Jul 2022Allowed

Amruddin Ansari And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 07 JH CK 0005

Code Of Criminal Procedure, 1973 — Section 482

High Courts06 Jul 2022Allowed

Manish Kumar And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 07 JH CK 0004

Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13B

High Courts05 Jul 2022Allowed

Gardi Mundari @ Diku Vs State Of Jharkhand

Jharkhand High Court · (2022) 07 JH CK 0006

Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 30

High Courts05 Jul 2022Dismissed

Compliance Tiger Vs Steel Authority Of India Limited And Others

Jharkhand High Court · (2022) 07 JH CK 0003

High Courts05 Jul 2022Disposed Of

Vikash Singh Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 07 JH CK 0002

Indian Penal Code, 1860 — Section 323, 341, 342, 504

High Courts05 Jul 2022

Sanjeev Kumar Malto Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 07 JH CK 0001

High Courts28 Jun 2022Dismissed

Bhanu Devi Vs Bharat Coking Coal Limited And Others

Jharkhand High Court · (2022) 06 JH CK 0034

High Courts27 Jun 2022Dismissed

Jhari Saw Vs Union Of India And Others

Jharkhand High Court · (2022) 06 JH CK 0038

High Courts27 Jun 2022

Paritosh Kumar Rai Vs Union Of India Through Ministry Of Railways And Others

Jharkhand High Court · (2022) 06 JH CK 0037

High Courts27 Jun 2022Disposed Of

Amit Kumar Singh Vs State Of Jharkhand

Jharkhand High Court · (2022) 06 JH CK 0036

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164

High Courts27 Jun 2022Disposed Of

Arjun Mahli Vs State Of Jharkhand

Jharkhand High Court · (2022) 06 JH CK 0035

Indian Penal Code, 1860 — Section 34, 307, 326, 341Prevention Of Witch (Daain) Practices Act, 2001 — Section �

High Courts24 Jun 2022

Jaleshwar Mahto Vs Subodhani Devi & Ors

Jharkhand High Court · (2022) 06 JH CK 0032

High Courts24 Jun 2022Allowed

New India Assurance Company Ltd Vs Shushma Devi And Others

Jharkhand High Court · (2022) 06 JH CK 0031

High Courts24 Jun 2022

Parmila Devi @ Pramila Kumari Vs Dhananjay Kumar

Jharkhand High Court · (2022) 06 JH CK 0030