High Courts02 Aug 2022Disposed Of
Sanjeev Kumar Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0003
Bihar Education Code, 1961 — Article 782
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 185 of 1,511
High Courts02 Aug 2022Allowed
Bibi Jubeda Khatoon And Others Vs Oriental Insurance Co. Ltd And Others
Jharkhand High Court · (2022) 08 JH CK 0002
High Courts01 Aug 2022Allowed
Silai Karma Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0001
Indian Penal Code, 1860 — Section 302
High Courts29 Jul 2022Allowed
Harshita Saraf And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0031
Indian Penal Code, 1860 — Section 34, 379, 406, 420, 467, 468, 469, 471, 504, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts28 Jul 2022Disposed Of
M/S National Collateral Management Services Limited Vs M/s Kunj Bihari Food Processing Pvt Ltd
Jharkhand High Court · (2022) 07 JH CK 0032
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts28 Jul 2022
Ritesh Ranjan Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0029
High Courts27 Jul 2022Allowed
Sagir Ahmad And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0028
Indian Penal Code, 1860 — Section 379, 385, 498ACode Of Criminal Procedure, 1973 — Section 156(3)
High Courts26 Jul 2022Allowed
Shambhu Nath Rai And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0030
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 379, 452Code Of Criminal Procedure, 1973 — Section 107, 156(3)
High Courts25 Jul 2022Allowed
Azima Khatooon Vs Md. Usman
Jharkhand High Court · (2022) 07 JH CK 0027
Code Of Civil Procedure, 1908 — Order 8, Order 8 Rule 5(1)
High Courts22 Jul 2022Dismissed
Madhu Vs Union Of India
Jharkhand High Court · (2022) 07 JH CK 0016
Railways Act, 1989 — Section 123(c), 123(c)(2), 124ATerrorist And Disruptive Activities (Prevention) Act, 1987 — Section 3(1)
High Courts21 Jul 2022Allowed
Naresh Lodha And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 07 JH CK 0019
Indian Forest Act, 1927 — Section 29, 30, 30(b), 33, 52Code Of Criminal Procedure, 1973 — Section 468, 468(2)(b)
High Courts21 Jul 2022Dismissed
Manohar Paswan Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0018
Indian Penal Code, 1860 — Section 376
High Courts21 Jul 2022Dismissed
Umesh Mahato And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0017
Indian Penal Code, 1860 — Section 34, 323, 341, 379, 427, 506Probation Of Offenders Act, 1958 — Section 3Evidence Act, 1872 — Section 134
High Courts20 Jul 2022Disposed Of
Jackson Laboratories Private Limited And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0026
Drugs And Cosmetics Act, 1940 — Section 18A, 18(a)(i), 18(a)(vi), 18B, 18(c), 23, 23(4), 23(4)(iii), 25(3), 25(4), 25(4), 27(d), 28(A)
High Courts20 Jul 2022
Lalti Kumari Oraon Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0024
High Courts20 Jul 2022Partly Allowed
Gura Purty Vs State Of Jharkhand
Jharkhand High Court · (2022) 07 JH CK 0022
Wild Life (Protection) Act, 1972 — Section 9, 38J, 51, 52Evidence Act, 1872 — Section 25
High Courts20 Jul 2022Dismissed
Jospat Jojo Vs State Of Jharkhand
Jharkhand High Court · (2022) 07 JH CK 0021
Indian Penal Code, 1860 — Section 302, 307, 324Code Of Criminal Procedure, 1973 — Section 161, 161(1), 161(3)
High Courts19 Jul 2022
Baby Chatterjee Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0015
Constitution Of India, 1950 — Article 14, 15, 20, 21, 22(2), 226Code Of Criminal Procedure, 1973 — Section 41, 41A, 41B, 41(1), 41(1)(b)(i), 41(1)(b)(ii), 42, 57, 76, 79, 80, 81, 87, 88, 167, 170, 204, 209, 321, 356(5), 436A, 437, 439, 440, 482, 497, 498Indian Penal Code, 1860 — Section 34, 306, 498A
High Courts11 Jul 2022Allowed
Mukesh Kumar Sinha Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0014
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts11 Jul 2022Dismissed
Imtiyaz Ansari @ Imtiyaz Vs State Of Jharkhand
Jharkhand High Court · (2022) 07 JH CK 0013
Code Of Criminal Procedure, 1973 — Section 164, 227