COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 183 of 1,511

High Courts18 Aug 2022Allowed

Sharwan Kumar Gupta And Others Vs Abhijit Kumar Lal And Others

Jharkhand High Court · (2022) 08 JH CK 0045

Code Of Civil Procedure, 1908 — Order 41 Rule 27Indian Succession Act, 1925 — Section 63, 281Evidence Act, 1872 — Section 45, 47, 59, 60, 67, 68, 71, 114

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High Courts18 Aug 2022

Mohan Prasad Singh And Another Vs Bihar/The State Of Jharkhand And Others

Jharkhand High Court · (2022) 08 JH CK 0044

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High Courts17 Aug 2022Allowed

Vijay Kumar Singh And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 08 JH CK 0046

Indian Penal Code, 1860 — Section 34,325, 379, 406, 494, 498(A)Code Of Criminal Procedure, 1973 — Section 482

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High Courts17 Aug 2022Allowed

Sanjiv Kumar And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 08 JH CK 0043

Indian Penal Code, 1860 — Section 34, 325, 379, 406, 494, 498ACode Of Criminal Procedure, 1973 — Section 482

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High Courts16 Aug 2022Allowed

Bisun Marandi Vs State Of Jharkhand

Jharkhand High Court · (2022) 08 JH CK 0042

Indian Penal Code, 1860 — Section 376, 417, 493Code Of Criminal Procedure, 1973 — Section 41A, 438(2)

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High Courts16 Aug 2022Allowed

Harendra Kumar Sahu @ Harendra Kr. Sahu And Others Vs State Of Jharkhand

Jharkhand High Court · (2022) 08 JH CK 0041

Jharkhand Minor Mineral Concession Rule, 2004 — Rule 4, 54Jharkhand Mineral (Prevention Of Illegal Mining Transportation And Storage) Rule, 2017 7— Rule 7, 13Indian Penal Code, 1860 — Section 379, 411

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High Courts16 Aug 2022Allowed

Devdas Giri Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 08 JH CK 0040

Indian Penal Code, 1860 — Section 342, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 41A, 438(2)

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High Courts16 Aug 2022Allowed

Mrityunjay Singh @ Mrityunjay Kumar Singh Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 08 JH CK 0039

Indian Penal Code, 1860 — Section 34, 323, 341, 417, 420, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 41A, 438(2)

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High Courts16 Aug 2022

Karam Chand Hansda Vs State Of Jharkhand

Jharkhand High Court · (2022) 08 JH CK 0038

Indian Penal Code, 1860 — Section 379, 411

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High Courts16 Aug 2022Dismissed

Sunil Tiwary & Others Vs Peyare Mohan Prasad & Others

Jharkhand High Court · (2022) 08 JH CK 0037

Code Of Civil Procedure, 1908 — Order 22 Rule 10A

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High Courts16 Aug 2022Allowed

Bobi Oraon @ Bertha Orain & Others Vs Lohra Oraon & Others

Jharkhand High Court · (2022) 08 JH CK 0036

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High Courts16 Aug 2022Disposed Of

Satyanarayan Biswas & Others Vs Rama Shankar Tripathy

Jharkhand High Court · (2022) 08 JH CK 0035

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High Courts16 Aug 2022

Karu Ravidas Vs State Of Jharkhand

Jharkhand High Court · (2022) 08 JH CK 0034

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High Courts12 Aug 2022Allowed

Ravindra Mahto Vs State Of Jharkhand

Jharkhand High Court · (2022) 08 JH CK 0033

Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 504, 506

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High Courts12 Aug 2022

Birendra Bhogta Vs State Of Jharkhand

Jharkhand High Court · (2022) 08 JH CK 0032

Indian Penal Code, 1860 — Section 414Jharkhand Minerals (Prevention Of Illegal Mining Transportation And Storage) Rules, 2017 — Rule 7, 9Jharkhand Minor Minerals Concession Rules, 2004 — Rule 54

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High Courts12 Aug 2022Allowed