High Courts02 Sept 2022
Hari Shankar Singh Vs Tunuwa Ahir And Others
Jharkhand High Court · (2022) 09 JH CK 0011
Code Of Civil Procedure, 1908 — Order 1 Rule 10
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 181 of 1,511
High Courts02 Sept 2022Allowed
Bunwa Devi Vs Congress Maraiya @ Narsingh Maraiya And Others
Jharkhand High Court · (2022) 09 JH CK 0010
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts02 Sept 2022Dismissed
Juha Bala Devi And Others Vs Rajendra Mahto
Jharkhand High Court · (2022) 09 JH CK 0009
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 27, Order 41 Rule 27(aa), Order 41 Rule 27(b)
High Courts02 Sept 2022Allowed
Chhotu @ Salimuddin Ansari Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0008
Indian Penal Code, 1860 — Section 379
High Courts02 Sept 2022Disposed Of
Sangita Kumari And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0001
High Courts01 Sept 2022
Sujata Kumari Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 09 JH CK 0018
Constitution Of India, 1950 — Article 21, 226
High Courts01 Sept 2022Disposed Of
Wellfare Buildings And Estates Pvt. Ltd Vs Jharkhand High Court And Others
Jharkhand High Court · (2022) 09 JH CK 0017
Constitution Of India, 1950 — Article 226Reserve Bank Of India Act, 1934 — Section 45NSecurities And Exchange Board Of India Act, 1992 — Section 11AA
High Courts01 Sept 2022Dismissed
Arbind Wishwabandhu And Others Vs Jharkhand High Court And Others
Jharkhand High Court · (2022) 09 JH CK 0016
Rajasthan Medical Service (Collegiate Branch) Rules, 1962 — Rule 11(A), 35Delhi Judicial Service Rules, 1970 — Rule 14(c)
High Courts01 Sept 2022Partly Allowed
Diwakar Munda And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0015
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 342, 343Code Of Criminal Procedure, 1973 — Section 161
High Courts01 Sept 2022Allowed
Reyaz Ansari And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0012
High Courts01 Sept 2022Allowed
Empire Industries Limited Vs Hindustan Copper Limited
Jharkhand High Court · (2022) 09 JH CK 0007
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts01 Sept 2022Allowed
Gudar Yadav And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0005
High Courts01 Sept 2022Dismissed
Pawan Sao And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0004
High Courts01 Sept 2022Allowed
Girdhari Tanti Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0002
High Courts31 Aug 2022Dismissed
Maheshwar Paswan @ Maheshsar Pawan Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0069
High Courts30 Aug 2022
Court On Its Own Motion Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0074
High Courts30 Aug 2022Dismissed
M/s United India Insurance Company And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0073
Code Of Criminal Procedure, 1973 — Section 245, 482
High Courts30 Aug 2022Allowed
Abinash Kumar @ Avinash Kumar Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0072
Code Of Criminal Procedure, 1973 — Section 437(6), 482Indian Penal Code, 1860 — Section 120B, 134, 420, 467, 468, 471
High Courts30 Aug 2022Disposed Of
Suresh Prasad Verma Vs State Of Jharkhand Through A.C.B
Jharkhand High Court · (2022) 08 JH CK 0071
Prevention Of Corruption Act, 1988 — Section 7ACode Of Criminal Procedure, 1973 — Section 173, 227, 239
High Courts30 Aug 2022
Dayanand Kumar Yadav And Others Vs Nisha Kumari
Jharkhand High Court · (2022) 08 JH CK 0070