COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 180 of 1,511

High Courts14 Sept 2022Disposed Of

�A� Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 09 JH CK 0031

Code Of Criminal Procedure, 1973 — Section 21Indian Penal Code, 1860 — Section 354, 376D, 376(2)(f)/376(2)(i), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8