COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 1,461 of 1,476

High Courts10 May 2001Dismissed

Navketan Enterprises Vs Commissioner of Income Tax, Central Circle, Patna and Another

Jharkhand High Court · (2001) 49 BLJR 2182 : (2001) 169 CTR 562 : (2002) 120 TAXMAN 474

Income Tax Act, 1961 — Section 143(1), 147, 148, 151, 151(1)

High Courts10 May 2001Allowed

Ramesh Mondal Vs State of Bihar

Jharkhand High Court · (2001) 49 BLJR 1816

Penal Code, 1860 (IPC) — Section 395, 412

High Courts10 May 2001Dismissed

Employer in relation to the Management of Moonidih Project of BCCL Vs Presiding Officer, Central Government Industrial Tribunal No. 1, Dhanbad and Another

Jharkhand High Court · (2001) 90 FLR 615

Industrial Disputes Act, 1947 — Section 10(1), 10(2

High Courts10 May 2001

Navketan Enterprises Vs Commissioner of Income Tax and Another

Jharkhand High Court · (2001) 250 ITR 508

Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 151

High Courts10 May 2001

Jhirga Oraon Vs State

Jharkhand High Court · (2001) CrLJ 3812 : (2001) AIR Jhar HCR 317 : 2001 BLJR 3 1794 : (2002) 1 CRIMES 660 : 2001 EastCriC 2 408

Penal Code, 1860 (IPC) — Section 376

High Courts10 May 2001Dismissed

District Bar Association Sahibganj Vs State of Jharkhand and Another

Jharkhand High Court · (2001) 05 JH CK 0006

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6(2), Order 46 Rule 1Court Fees Act, 1870 — Article 6, 19(15)

High Courts10 May 2001Partly Allowed

Tikam Ram Vs Ranchi University and Others

Jharkhand High Court · (2001) 05 JH CK 0004

High Courts09 May 2001

Gyanendra Kumar Srivastava Vs State of Bihar and Others

Jharkhand High Court · (2001) 05 JH CK 0043

High Courts09 May 2001Allowed

Shankar Mandal Vs State

Jharkhand High Court · (2001) CrLJ 3795 : (2001) AIR Jhar HCR 276 : (2001) 1 JLJR(Jhar) 346 : (2001) 4 RCR(Criminal) 753

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 5(1)

High Courts09 May 2001Allowed

Moti Sao Vs State

Jharkhand High Court · (2001) 49 BLJR 1792

Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 397, 401Penal Code, 1860 (IPC) — Section 120

High Courts08 May 2001Dismissed

Bandhu Tirkey Vs State of Jharkhand and Others

Jharkhand High Court · (2001) 05 JH CK 0041

Bihar Reorganisation Act, 2000 — Section 74Jharkhand Regional Development Authority Act, 1981 — Section 3(3), 5

High Courts08 May 2001Dismissed

Jagdish Pandey Vs State of Bihar and Others

Jharkhand High Court · (2001) CrLJ 3814 : (2001) AIR Jhar HCR 299 : (2001) 1 JLJR(Jhar) 349

Criminal Procedure Code, 1973 (CrPC) — Section 202(1), 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420

High Courts08 May 2001

Md. Rustam Ansari, Basiruddin Ansari, Yogendra Pd. Sah and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2001) 05 JH CK 0032

Bihar Service Code, 1952 — Rule 78

High Courts08 May 2001Allowed

Rama Expoinvest Pvt. Ltd. Vs State of Jharkhand and Others

Jharkhand High Court · (2001) 05 JH CK 0030

Bihar Finance Act, 1981 — Section 14, 2, 3, 4Constitution of India, 1950 — Article 19(1), 301, 304

High Courts08 May 2001Dismissed

Management of Bokaro Steel Plant (BSAI) Vs Presiding Officer, Labour Court and Another

Jharkhand High Court · (2001) 05 JH CK 0026

Industrial Disputes Act, 1947 — Section 10(1)

High Courts08 May 2001

Chandra Mohan Mundari Vs State of Bihar and Others

Jharkhand High Court · (2001) 05 JH CK 0010

High Courts08 May 2001Dismissed

Bahadur Mahato Vs The State of Bihar and Another

Jharkhand High Court · (2001) CrLJ 4027 : (2001) AIR Jhar HCR 302 (2001) 1 JLJR(Jhar) 352

Criminal Procedure Code, 1973 (CrPC) — Section 144, 144, 145, 145, 397

High Courts08 May 2001Allowed

Usha Agro Industries Private Ltd. and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2001) 05 JH CK 0003

Bihar Finance Act, 1981 — Section 14, 2, 3, 4Constitution of India, 1950 — Article 14(1), 19(1), 301, 304

High Courts07 May 2001Allowed

Sheo Shankar Prasad Vs Bihar State Electricity Board and Others

Jharkhand High Court · (2001) 05 JH CK 0017

High Courts07 May 2001

Ajit Kumar Vs State of Jharkhand and Others

Jharkhand High Court · (2001) 49 BLJR 2000

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1