High Courts31 May 2001Allowed
Abdul Mannan Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2001) 05 JH CK 0042
Industrial Disputes Act, 1947 — Section 12(3), 19(2)
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 1,460 of 1,476
High Courts31 May 2001Partly Allowed
Raman Kumar Vs Coal India Limited and Others
Jharkhand High Court · (2001) 05 JH CK 0022
High Courts30 May 2001Dismissed
Bharat Coking Coal Ltd. and Another Vs Subhas Mali and Others
Jharkhand High Court · (2001) 05 JH CK 0019
High Courts30 May 2001Dismissed
Sheikh Abdul Karim @ Ghasita Mian Vs Sajada Bibi and Others
Jharkhand High Court · (2001) 05 JH CK 0018
High Courts30 May 2001Allowed
Mostt. Badama Devi and Others Vs Ram Lakshman Sharma @ Pancham Singh
Jharkhand High Court · (2001) 05 JH CK 0005
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts29 May 2001Dismissed
Anand Kumar Vs The Chief of the Army Staff and Others
Jharkhand High Court · (2001) 05 JH CK 0046
High Courts29 May 2001Allowed
Bank of India and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2001) 05 JH CK 0045
Penal Code, 1860 (IPC) — Section 167, 409, 418, 465
High Courts28 May 2001Dismissed
Shila Devi Vs State of Bihar
Jharkhand High Court · (2001) 05 JH CK 0040
Penal Code, 1860 (IPC) — Section 120
High Courts23 May 2001Dismissed
Ram Pravin Singh Vs The Tata Iron and Steel Co. Ltd.
Jharkhand High Court · (2001) 05 JH CK 0015
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts17 May 2001Dismissed
Jai Kumar Keshri @ Jai Kumar Sah Vs Anil Prasad Keshri and Others
Jharkhand High Court · (2001) 05 JH CK 0011
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14
High Courts16 May 2001Allowed
Prashant Kumar Rai Vs United Bank of India and Others
Jharkhand High Court · (2001) 05 JH CK 0013
High Courts11 May 2001Dismissed
Telco Convoy Drivers Mazdoor Sangh Vs Presiding Officer, Industrial Tribunal, Ranchi and Another
Jharkhand High Court · (2002) 4 LLJ 101 : (2001) 1 JLJR(Jhar) 169
Bihar Shops and Establishments Act, 1953 — Section 28Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts11 May 2001Dismissed
Prabhu Nath Singh Vs Bank of India and Others
Jharkhand High Court · (2002) LLR 214 , (2001) LIC 0 3239 (2001) 1 JLJR(Jhar) 26
Bank of India (Officers Service) Regulations, 1979 — Regulation 17
High Courts11 May 2001Dismissed
Paresh Nath Mitra Vs Chandra Mohan Prasad
Jharkhand High Court · (2001) 05 JH CK 0031
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Representation of the People Act, 1951 — Section 100(1), 36(8), 5, 5(2)
High Courts11 May 2001Dismissed
Employers in relation to the Bhurkunda Colliery C.C.L Vs Their Workmen and Another Koyal Mazdoor Sabha Vs Presiding Officer and Others Workmen of Bhurkunda Colliery of Central Coalfields Ltd. Vs Presiding Officer and Another
Jharkhand High Court · (2001) 90 FLR 443
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 10(1), 11, 2
High Courts11 May 2001Dismissed
Services Housing Co-operative Society Ltd. Vs State of Bihar and Others
Jharkhand High Court · (2001) 0 CTJ 381 : (2001) 1 JLJR(Jhar) 134
Bihar and Orissa Municipal Act, 1922 — Section 6Bihar Municipal Corporation Act, 1978 — Section 2(1), 2(3)Patna Municipal Corporation Act, 1951 — Section 134
High Courts11 May 2001Dismissed
Rishi Cement Company Ltd. Vs Union of India and Others
Jharkhand High Court · (2001) 05 JH CK 0008
Constitution of India, 1950 — Article 323
High Courts10 May 2001Dismissed
B.K. Sinha and Others Vs Radhika Devi
Jharkhand High Court · (2003) 1 LLJ 955 : (2001) 4 CCC 434
High Courts10 May 2001Allowed
Baleshwar Mahto and Another Vs State of Bihar and Others
Jharkhand High Court · (2001) 49 BLJR 1809
Stamp Act, 1899 — Section 4
High Courts10 May 2001Allowed
Baleshwar Prasad Singh and Others Vs Ranchi University, Ranchi and Others
Jharkhand High Court · (2001) 05 JH CK 0036