High Courts12 Jun 2001
Nimmi Minz Vs State of Bihar and Others
Jharkhand High Court · (2001) 06 JH CK 0008
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 1,459 of 1,476
High Courts11 Jun 2001
Rana Subodh Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 92 FLR 73
Bihar Pension Rules, 1950 — Rule 43Bihar Service Code, 1952 — Rule 97
High Courts11 Jun 2001Dismissed
Yashpal Singh Vs State of Bihar
Jharkhand High Court · (2001) 3 BLJR 2071
Criminal Procedure Code, 1973 (CrPC) — Section 232, 233, 313, 407
High Courts11 Jun 2001Dismissed
Madan Mahto Vs B.S.E. Board and Others
Jharkhand High Court · (2001) 06 JH CK 0001
Constitution of India, 1950 — Article 226, 227
High Courts08 Jun 2001
Uma Devi and Another Vs State of Bihar and Others
Jharkhand High Court · (2001) 06 JH CK 0045
Constitution of India, 1950 — Article 226
High Courts08 Jun 2001
Md. Ismail Mian, Miajan Mian, Manir Mian, Saheb Jan Mian, Jalil Mian, Kitabul Mian, Central Coalfields Ltd. Vs Union of India and Others
Jharkhand High Court · (2001) 06 JH CK 0037
High Courts08 Jun 2001
Bihar Pashu Chikitsa Sangh Vs State of Bihar and Others
Jharkhand High Court · (2001) 06 JH CK 0028
High Courts08 Jun 2001
Suresh Singh-II Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 06 JH CK 0003
High Courts07 Jun 2001Allowed
Bandhu Boipai Vs State and Others
Jharkhand High Court · (2001) 06 JH CK 0047
High Courts07 Jun 2001Allowed
Dasrath Sao and Others Vs State of Bihar
Jharkhand High Court · (2001) CriLJ 4336 : (2001) 2 DMC 540 :(2001) 4 Crimes 140
Criminal Procedure Code, 1973 (CrPC) — Section 222Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304(B), 306, 34, 498A
High Courts07 Jun 2001Dismissed
Kedar Nath Singh Vs Vijay Shankar Dubey and Others
Jharkhand High Court · (2001) 06 JH CK 0005
High Courts06 Jun 2001Allowed
Kedar Sinku Vs State of Bihar and Others
Jharkhand High Court · (2001) 06 JH CK 0010
High Courts06 Jun 2001Allowed
Suresh Prasad Vs State of Bihar and Others
Jharkhand High Court · (2001) CrLJ 4154 : (2001) AIR Jhar HCR 342 (2001) 1 JLJR(Jhar) 123
Penal Code, 1860 (IPC) — Section 114, 302
High Courts04 Jun 2001
Royal Road Products, Baba Bhut Nath Briquette Industries Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2001) 06 JH CK 0034
High Courts04 Jun 2001Allowed
Agnu Ram Mahli Vs Bhola Manjhi and Others
Jharkhand High Court · (2001) 06 JH CK 0032
Chotanagpur Tenancy Act, 1908 — Section 46Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts04 Jun 2001Dismissed
Raghubansh Singh Vs State of Bihar and Others
Jharkhand High Court · (2001) 06 JH CK 0022
High Courts04 Jun 2001Dismissed
State of Jharkhand and Others Vs Md. Erfan
Jharkhand High Court · (2001) 06 JH CK 0007
High Courts01 Jun 2001
Onkar Saran Singh Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2002) 92 FLR 283
High Courts01 Jun 2001Allowed
Savitri Devi and Others Vs Sarita Kumari and Others
Jharkhand High Court · (2003) ACJ 164
Motor Vehicles Act, 1939 — Section 110A