High Courts06 Jul 2001
Surendra Nath Mandilwar Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 07 JH CK 0065
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 1,457 of 1,476
High Courts06 Jul 2001
Jai Mangal Prasad Singh Vs State of Bihar and Others
Jharkhand High Court · (2001) 07 JH CK 0061
High Courts06 Jul 2001Dismissed
Bihar State Housing Board and Others Vs Yogendra Singh
Jharkhand High Court · (2001) 07 JH CK 0039
High Courts06 Jul 2001Allowed
Md. Obaidullah Vs Bihar Intermediate Council and Others
Jharkhand High Court · AIR 2002 Jhar 46
High Courts05 Jul 2001
Rishi Cement Company Ltd. Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 07 JH CK 0105
Electricity (Supply) Act, 1948 — Section 23(1), 49
High Courts05 Jul 2001
Anjani Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 07 JH CK 0090
High Courts05 Jul 2001Allowed
H.M. Sehgal Vs The Heavy Engineering Corporation and Others
Jharkhand High Court · (2001) 07 JH CK 0066
High Courts04 Jul 2001Dismissed
Sheo Shakti Cement Industries-II Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 49 BLJR 1804
Electricity (Supply) Act, 1948 — Section 23, 49Electricity Act, 1910 — Section 39, 40Penal Code, 1860 (IPC) — Section 379
High Courts04 Jul 2001Dismissed
Sunil Kumar Sinha and Another Vs State of Bihar and Others
Jharkhand High Court · (2002) 50 BLJR 307
Chotanagpur Tenancy Act, 1908 — Section 46, 46(4)Registration Act, 1908 — Section 17
High Courts04 Jul 2001Dismissed
Dilip Kumar Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 4 JCR 174
Constitution of India, 1950 — Article 226, 48AForest Act, 1927 — Section 68
High Courts03 Jul 2001Allowed
Anil Oraon Vs State of Bihar and Others
Jharkhand High Court · (2002) 92 FLR 238
High Courts03 Jul 2001
P. Devi Properties Pvt. Ltd. Vs Shree Jagannath Coal Co. Pvt. Ltd.
Jharkhand High Court · (2001) 07 JH CK 0077
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts03 Jul 2001
Vijay Jain and Others Vs Central Bank of India and Others
Jharkhand High Court · (2001) 07 JH CK 0069
High Courts02 Jul 2001Allowed
Jairam Mirdha and Others with Kundan Kumar Das with Suresh Kumar Chaudhory with Bankey Lal Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 07 JH CK 0078
High Courts29 Jun 2001
Jogendra Pratap Singh, Sofia Kujur, Yogoda Satsang Society, Ram Krishna Mission Ashram Vs State of Bihar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 06 JH CK 0030
Jharkhand Cattle Licensing Regulations, 2001 — Regulation 4
High Courts29 Jun 2001
United India Insurance Co. Ltd. Vs Jullendher Body Builders
Jharkhand High Court · (2001) 06 JH CK 0029
Arbitration Act, 1940 — Section 13
High Courts28 Jun 2001Allowed
Lal Bahadur Prasad Vs Bihar College Service Commission and Others
Jharkhand High Court · (2001) 06 JH CK 0031
High Courts28 Jun 2001Dismissed
Sheo Shakti Cement Industries-I Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 06 JH CK 0023
Electricity (Supply) Act, 1948 — Section 49
High Courts27 Jun 2001
Vinoba Bhave University and Others Vs Ram Yatan Prasad and Others
Jharkhand High Court · (2001) 06 JH CK 0048
Bihar State Universities Act, 1976 — Section 80ACivil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 21, 9
High Courts22 Jun 2001Dismissed
Gouri Shankar Prasad and Others Vs Brahmanand Singh
Jharkhand High Court · (2001) 49 BLJR 2168 : AIR 2001 Jhar 68 : (2001) 4 CCC 329 : (2001) 49 BLJR 2168
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Specific Relief Act, 1963 — Section 16