High Courts18 Jul 2001Dismissed
Gauri Bala Bhosh, Lall Mohan Sarkar Vs Damodar Valley Corporation and Others
Jharkhand High Court · (2001) 07 JH CK 0054
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 1,455 of 1,476
High Courts18 Jul 2001Dismissed
Md. Hazi Ali Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2002) 50 BLJR 2115
Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 9
High Courts18 Jul 2001
Citizens' Cause Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 07 JH CK 0033
High Courts18 Jul 2001
Divisional Forest Officer, Dhanbad Vs Navchetan Sahkari Grih Nirman Samiti, Kamaldih
Jharkhand High Court · (2001) 07 JH CK 0032
High Courts18 Jul 2001Dismissed
Noor Mohammad and Others Vs Panchu Mian (now deceased) and Others
Jharkhand High Court · (2002) 1 CCC 45401 : (2001) 1 JLJR(Jhar) 417
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts17 Jul 2001Allowed
Raj Kumar Bansal Vs Shrawan Kumar Jagnania and Another
Jharkhand High Court · (2002) 50 BLJR 59
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts17 Jul 2001Allowed
Sidheshwar Paswan and Others Vs State of Bihar
Jharkhand High Court · (2002) CRLJ 332 : (2002) 0 AIR JHAR HCR 83 : (2001) BLJR 3 1653 : (2002) 2 CurCriR 131
Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 323
High Courts17 Jul 2001Dismissed
Ramjeet Mali and Another Vs State of Bihar
Jharkhand High Court · (2001) 3 BLJR 1656
Penal Code, 1860 (IPC) — Section 114, 34, 376
High Courts17 Jul 2001
Bishnu Kumar Choubey Vs Shanti Devi and Another
Jharkhand High Court · (2001) 07 JH CK 0044
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts17 Jul 2001
Gokhul Kewat and Others Vs Durjan Manjhi and Others
Jharkhand High Court · (2001) 07 JH CK 0029
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Jul 2001Dismissed
Steel Authority of India Ltd. Vs Steel Products Ltd. and Another
Jharkhand High Court · (2002) 50 BLJR 670
Arbitration Act, 1940 — Section 14(2), 17
High Courts16 Jul 2001
Jai Ram Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 07 JH CK 0107
High Courts16 Jul 2001Dismissed
Rekha Ranjan Rai and Others Vs Datamatics Financial Ltd.
Jharkhand High Court · (2002) 1 CCC 172 : (2001) 1 JLJR(Jhar) 234
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts16 Jul 2001Dismissed
Chief Manager, Allahabad Bank Bokaro Steel City and Another Vs Parsan Kumar
Jharkhand High Court · (2002) LLJ 1 264 : (2001) BLJ 3 371
Civil Procedure Code, 1908 (CPC) — Section 115, 115(2)Payment of Wages Act, 1936 — Section 15, 15(3), 17, 17(2)
High Courts16 Jul 2001Allowed
Geeta Sen @ Geeta Rani Sen Vs Laxman Pandey and Another
Jharkhand High Court · (2001) 07 JH CK 0031
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts16 Jul 2001
Industrial Development Bank of India and Another Vs Rudra Pratap Sarangi and Others
Jharkhand High Court · (2001) 07 JH CK 0009
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Jul 2001
Sri Lakshmi Narain Das Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 07 JH CK 0004
High Courts13 Jul 2001
Steel Authority of India Ltd. Vs State of Jharkhand
Jharkhand High Court · (2001) 07 JH CK 0040
Bihar Sales Tax Rules, 1983 — Rule 33, 33(3)
High Courts12 Jul 2001
Ashok Ram and Another Vs State of Bihar and Others
Jharkhand High Court · (2001) 07 JH CK 0104
High Courts12 Jul 2001Dismissed
Hari Kishan P. Seth Vs Kalidas Biswas
Jharkhand High Court · (2001) 07 JH CK 0100
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11