High Courts12 Jul 2001Allowed
Principal, Zila School, Ranchi Vs Jharkhand Secondary School Examination Board
Jharkhand High Court · (2001) 07 JH CK 0085
Bihar School Examination Board Regulations, 1964 — Article 3
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 1,456 of 1,476
High Courts12 Jul 2001Allowed
Rameshankar Singh and Others Vs State of Bihar and Others
Jharkhand High Court · (2001) 3 BLJR 1662
High Courts11 Jul 2001
Md. Jalil alias Jali Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 49 BLJR 1814
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 146, 146(1)
High Courts11 Jul 2001Dismissed
Rakesh Bhatia @ R.K. Bhatia Vs State of Bihar and Others
Jharkhand High Court · (2001) 07 JH CK 0080
High Courts11 Jul 2001Dismissed
Birendra Jha @ Virendra Jha Vs State of Jharkhand
Jharkhand High Court · (2002) 1 DMC 393
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 420, 498A
High Courts11 Jul 2001Allowed
Sajit Barla and Others Vs State
Jharkhand High Court · (2001) 3 BLJR 2075
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 412
High Courts11 Jul 2001Dismissed
Jadu Oraon Vs State
Jharkhand High Court · (2001) 3 BLJR 2080
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts11 Jul 2001Allowed
Parmanand Singh Vs B.S.E. Board and Others
Jharkhand High Court · (2001) 07 JH CK 0007
High Courts10 Jul 2001Allowed
Kalanand Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 07 JH CK 0088
Bihar Pension Rules, 1950 — Rule 57Bihar Service Code, 1952 — Rule 54, 73
High Courts10 Jul 2001
Urmila Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 07 JH CK 0072
Bihar/Jharkhand Treasury Code — Rule 148
High Courts10 Jul 2001Dismissed
Continental Transport and Construction Company Ltd. Vs State of Bihar
Jharkhand High Court · (2001) CrLJ 4596 : (2001) AIR Jhar HCR 431 : 2001 BLJR 3 2173 : 2001 EastCriC 3 139
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts10 Jul 2001Dismissed
Bharat Lal Agrawal Vs Shanta Roy and Others
Jharkhand High Court · (2001) 2 ACC 640
Motor Vehicles Act, 1988 — Section 168
High Courts10 Jul 2001
Lal Chandra Churamani Nath Sahadeo Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 07 JH CK 0028
Bihar State Universities Act, 1976 — Section 7Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 5(1), 5(2)
High Courts10 Jul 2001
Bihar State Electricity Board Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2002 Jhar 13
Electricity (Supply) Act, 1948 — Section 15
High Courts09 Jul 2001Allowed
Usha Martin Industries Ltd., Jamshedpur Vs The Presiding Officer, Labour Court, Jamshedpur
Jharkhand High Court · (2002) 92 FLR 269
Industrial Employment (Standing Orders) Act, 1946 — Section 2
High Courts09 Jul 2001
Mecon Employees Union Vs State of Jharkhand and Others Jagdish Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2002) LLJ 1 993 : (2002) 92 FLR 275
Bihar Regulation — Regulation 11Trade Unions Act, 1926 — Section 28, 8
High Courts09 Jul 2001Allowed
Johan Kujur Vs State of Bihar
Jharkhand High Court · (2001) 49 BLJR 2078
Bihar Cement Control Order, 1972 — Article 10Criminal Procedure Code, 1973 (CrPC) — Section 100Essential Commodities Act, 1955 — Section 7
High Courts09 Jul 2001Allowed
Arbind Kumar Roy Vs Union of India (UOI) and Others
Jharkhand High Court · AIR 2002 Jhar 15
Constitution of India, 1950 — Article 226
High Courts07 Jul 2001Dismissed
Daya Ram Gope Vs Central Coalfield Ltd. and Others
Jharkhand High Court · (2001) 07 JH CK 0036
High Courts06 Jul 2001
Dr. Shyamanand Singh and Another, Dr. Birendra Prasad and Dr. U.P. Sinha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 07 JH CK 0083