COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 1,454 of 1,476

High Courts23 Jul 2001Dismissed

Jaikishan Agarwal and Another Vs Bihar State Electricity Board and Others

Jharkhand High Court · AIR 2002 Jhar 38 : (2001) 1 JLJR(Jhar) 116

Bihar Reorganisation Act, 2000 — Section 62Constitution of India, 1950 — Article 14

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High Courts23 Jul 2001Allowed

Daru Munda Vs Litta Munda and Others

Jharkhand High Court · (2001) 07 JH CK 0042

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 11

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High Courts23 Jul 2001

Dinesh Chandra Mahato Vs State of Bihar and Others

Jharkhand High Court · (2001) 07 JH CK 0038

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High Courts23 Jul 2001

Ishwari Gope Vs State of Jharkhand

Jharkhand High Court · (2001) 07 JH CK 0011

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439

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High Courts20 Jul 2001Allowed

Dinesh Kumar Chawla Vs Mahabir Karmkar

Jharkhand High Court · (2001) 07 JH CK 0081

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11

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High Courts20 Jul 2001Allowed

Thamni Devi and Others Vs State of Bihar and Others

Jharkhand High Court · (2002) 50 BLJR 308

Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 6, 6(1), 8

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High Courts20 Jul 2001Dismissed

Badri Mahto and Others Vs Dwarika Mahto and Others

Jharkhand High Court · (2002) 50 BLJR 262

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

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High Courts20 Jul 2001Allowed

Sanjay Ram Vs State of Jharkhand and Others

Jharkhand High Court · (2001) 07 JH CK 0005

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High Courts19 Jul 2001Dismissed

Ibrahim Mian and Another Vs Bharat Coking Coal Ltd., Dhanbad and Others

Jharkhand High Court · (2001) 4 CCC 419 : (2001) 1 JLJR(Jhar) 219

Specific Relief Act, 1963 — Section 6

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High Courts19 Jul 2001Allowed

Ram Chandra Singh and Another with HCL Srivastava and Another Vs State of Bihar and Others

Jharkhand High Court · (2002) 3 LLJ 1069 : (2002) 94 FLR 1153

Trade Unions Act, 1926 — Section 28, 8

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High Courts19 Jul 2001

Anjela Khakha Vs State of Jharkhand and Others

Jharkhand High Court · (2001) 07 JH CK 0074

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High Courts19 Jul 2001Dismissed

Birju Prasad and Others Vs Daro Prasad Singh @ Darogi Prasad

Jharkhand High Court · (2001) 07 JH CK 0052

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2

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High Courts19 Jul 2001Allowed

Ram Chandra Singh and Others Vs State of Bihar and Others

Jharkhand High Court · (2002) 3 CGLJ 402

Bihar Reorganisation Act, 2000 — Section 8Trade Unions Act, 1926 — Section 28

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High Courts19 Jul 2001Dismissed

Surji Mahatain Vs Lekhraj Mahto and Others

Jharkhand High Court · (2001) 07 JH CK 0006

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts18 Jul 2001Dismissed

Gauri Bala Bhosh and Lall Mohan Sarkar Vs Damodar Valley Corporation and Others

Jharkhand High Court · (2001) 07 JH CK 0108

Constitution of India, 1950 — Article 21, 226

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High Courts18 Jul 2001Allowed

The Jamshedpur Co-operative Housing Building Society Ltd., Jamshedpur Vs Walia Builders

Jharkhand High Court · (2001) 0 CTJ 379 : (2001) 1 JLJR(Jhar) 130

Arbitration and Conciliation Act, 1996 — Section 8

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High Courts18 Jul 2001Dismissed

Mukesh Kumar Singh Vs Parwati Devi and Others

Jharkhand High Court · (2001) 07 JH CK 0098

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15

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High Courts18 Jul 2001Allowed

Bank of India, Ranchi Vs Singhbhum Agro Chemical Industries, Chaibasa

Jharkhand High Court · (2001) 07 JH CK 0097

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 12 Rule 8

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High Courts18 Jul 2001Dismissed

Uma Kant Singh and Others with Sanjay Kumar Srivastava and Others with Shambhu Nath Yadav and Others with Ravindra Gope and Others with Rama Shankar Ram Vs State of Bihar and Others

Jharkhand High Court · (2001) 07 JH CK 0092

Constitution of India, 1950 — Article 14, 16

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High Courts18 Jul 2001Allowed

Conservator of Forest and Ex-officio General Manager, Reeva Circle, Reeva, Madhya Pradesh and Others Vs State of Bihar and Others

Jharkhand High Court · AIR 2002 Jhar 25 : (2001) 1 JLJR(Jhar) 84

Forest Regulation — Section 75Forest Rules, 1927 — Rule 10Revenue Recovery Act, 1890 — Section 3

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