High Courts07 Aug 2001Allowed
Madhu Rajwar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 50 BLJR 60
Essential Commodities Act, 1955 — Section 3, 6
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 1,452 of 1,476
High Courts07 Aug 2001
Birendra Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 08 JH CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 225, 301(1), 301(2), 482
High Courts07 Aug 2001Allowed
Upendra Narain Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 08 JH CK 0008
Bihar Reorganisation Act, 2000 — Section 72(1), 72(2)Bihar Service Code, 1952 — Rule 97
High Courts07 Aug 2001Allowed
Pushpa Rani Paul Vs Nitai Mukherjee and Others
Jharkhand High Court · (2002) 3 CivCC 103
Civil Procedure Code, 1908 (CPC) — Section 151, 47Specific Relief Act, 1963 — Section 10
High Courts06 Aug 2001
Manish Kumar Vs Union of India and Others
Jharkhand High Court · (2001) 08 JH CK 0062
High Courts06 Aug 2001Dismissed
Barati Mahto and Others Vs Thakur Mahto and Others
Jharkhand High Court · (2001) 08 JH CK 0002
High Courts03 Aug 2001Allowed
Bijender Prasad Yadav Vs State of Bihar and Others
Jharkhand High Court · (2001) 08 JH CK 0051
Bihar Financial Rules — Rule 96Constitution of India, 1950 — Article 226, 227
High Courts01 Aug 2001Dismissed
Jageshwar Mahto and Others Vs State of Bihar
Jharkhand High Court · (2001) CrLJ 4589 : (2001) AIR Jhar HCR 428 : 2001 EastCriC 3 149 : (2002) 1 DMC 152
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B
High Courts01 Aug 2001
Golesta Tigga Vs State of Bihar and Others
Jharkhand High Court · (2001) 08 JH CK 0004
High Courts31 Jul 2001
Pawan Kumar Jha and Others Vs Birsa Agriculture University and Others
Jharkhand High Court · (2001) 07 JH CK 0075
High Courts31 Jul 2001Allowed
Employers in relation to the Management of Bhalgora Area of BCCL Vs Union of India and Others
Jharkhand High Court · (2001) 91 FLR 347
Industrial Disputes Act, 1947 — Section 10(1), 11
High Courts31 Jul 2001Dismissed
Society for Protection and Enforcement of Adivasi Right and Another Vs The State and Others
Jharkhand High Court · AIR 2002 Jhar 17 : (2001) 1 JLJR(Jhar) 222 : (2002) 50 BLJR 301
Constitution of India, 1950 — Article 342, 342(1), 342(2)
High Courts31 Jul 2001Dismissed
Santosh Kumar Mondal and Others Vs State of Bihar and Others
Jharkhand High Court · (2001) 91 FLR 358
High Courts31 Jul 2001Dismissed
Arun Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 07 JH CK 0003
High Courts31 Jul 2001Dismissed
Sarfuddin Ansari Vs State Bank of India, Ranchi and Others
Jharkhand High Court · (2002) 1 CCC 430
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts30 Jul 2001Dismissed
Khurshid-Uz-Zaman and Others, Harender Singh Vs State of Bihar
Jharkhand High Court · (2001) 07 JH CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1947 — Section 5, 5(1)
High Courts27 Jul 2001
Pey Pey Icecreams and Another Vs J.S.E.B. and Others
Jharkhand High Court · (2001) 07 JH CK 0102
High Courts27 Jul 2001Partly Allowed
Oriental Insurance Company Ltd. Vs Johan Shah @ Md. Jahan and Others
Jharkhand High Court · (2002) 50 BLJR 305
Motor Vehicles Act, 1988 — Section 166
High Courts27 Jul 2001Dismissed
National Insurance Company Ltd. Vs Harish Chandra Ganguly and Another
Jharkhand High Court · (2002) 50 BLJR 2117
Motor Vehicles Act, 1939 — Section 95, 96
High Courts27 Jul 2001Dismissed
New India Assurance Company Ltd. Vs Uday Kumar Agarwal
Jharkhand High Court · (2002) 1 CCC 45402
Arbitration and Conciliation Act, 1996 — Section 7