COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 1,462 of 1,476

High Courts05 May 2001Allowed

State of Bihar and Bihar Timber and Others Vs Md. Yunus and Others and State

Jharkhand High Court · (2001) 05 JH CK 0033

Bihar Forest Produce (Regulation of Trade) Act, 1984 — Section 1(C), 20Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 378(5), 454Forest Act, 1927 — Section 41, 42, 69

High Courts02 May 2001

Oriental Insurance Company Limited Vs Mohiuddin Kuresi @ Md. Moya and Others

Jharkhand High Court · (2001) 05 JH CK 0047

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 27Motor Vehicles Act, 1988 — Section 147

High Courts02 May 2001

The Oriental Insurance Company Ltd. Vs Mohiuddin Kuresi @ Md. Moya and Others

Jharkhand High Court · (2001) 05 JH CK 0021

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 27Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 147(2)

High Courts02 May 2001

Prasanta Kumar Karmakar and Others Vs Union of India and Others

Jharkhand High Court · (2001) 05 JH CK 0016

High Courts02 May 2001Allowed

Sukhdeo Ram Vs State of Bihar and Others

Jharkhand High Court · (2001) 05 JH CK 0014

Bihar Pension Rules, 1950 — Rule 43Civil Services (Classification, Control and Appeal) Rules — Rule 49, 55Penal Code, 1860 (IPC) — Section 409

High Courts01 May 2001

Bokaro Karmchari Panchayat Vs Hindustan Steel Works Construction Ltd. and Others

Jharkhand High Court · (2001) 05 JH CK 0002

High Courts27 Apr 2001

Arvind Kumar Dubey and Another Vs State of Bihar and Others

Jharkhand High Court · (2001) 49 BLJR 1807

High Courts27 Apr 2001

Anil Kumar Verma and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2001) 04 JH CK 0041

High Courts26 Apr 2001

Chandrani Sinha Vs Kausik Sinha

Jharkhand High Court · AIR 2001 Jhar 61 : (2001) 2 DMC 428

Hindu Marriage Act, 1955 — Section 24

High Courts26 Apr 2001

Bimal Kishore Sahu and Others Vs State of Bihar and Others

Jharkhand High Court · (2001) 04 JH CK 0024

Chotanagpur Tenancy Act, 1908 — Section 46, 49, 71

High Courts26 Apr 2001

Krishna Prasad Vs State of Bihar and Others

Jharkhand High Court · (2001) 04 JH CK 0015

Constitution of India, 1950 — Article 226

High Courts26 Apr 2001

Hiralal Agarwal Vs Bihar State Electricity Board and Others

Jharkhand High Court · AIR 2001 Jhar 45

High Courts25 Apr 2001Dismissed

Sinni Kui Vs Commissioner, South Chhotanagpur Division Ranchi and Others

Jharkhand High Court · (2001) 04 JH CK 0047

Chotanagpur Tenancy Act, 1908 — Section 46, 71

High Courts25 Apr 2001

Bihar Co-operative Bank Employees Union Vs State of Bihar and Others

Jharkhand High Court · (2001) CTJ 380

High Courts25 Apr 2001Partly Allowed

Panna Lal Gupta and Others Vs Rajkumari Devi and Others

Jharkhand High Court · (2001) 04 JH CK 0032

High Courts25 Apr 2001

Harmohendra Singh Lamba , Amar Singh Bedi Vs State of Bihar and Others

Jharkhand High Court · (2001) 04 JH CK 0028

High Courts25 Apr 2001

Biriya Bhagat Vs State of Bihar and Others

Jharkhand High Court · (2001) 04 JH CK 0020

High Courts25 Apr 2001Allowed

Md. Khalil Ansari Vs State of Bihar and Others

Jharkhand High Court · (2001) 04 JH CK 0003

High Courts24 Apr 2001Allowed

Metallurgical and Engineering Consultants (India) Ltd., (MECON) Vs State of Bihar and Others

Jharkhand High Court · (2001) 04 JH CK 0004

Industrial Disputes Act, 1947 — Section 25F

High Courts23 Apr 2001Allowed

Rama Sujit Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2001) 04 JH CK 0012

Bihar Reorganisation Act, 2002 — Section 65Constitution of India, 1950 — Article 226