High Courts23 Apr 2001Dismissed
The New India Assurance Co. Ltd. Vs Chandeshwar Sharma and Others
Jharkhand High Court · (2001) 04 JH CK 0002
Motor Vehicles Act, 1988 — Section 163A, 163B
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 1,463 of 1,476
High Courts20 Apr 2001Allowed
Lidha Oraon Vs Heavy Engineering Corporation Ltd. and Others
Jharkhand High Court · (2001) 91 FLR 13
High Courts20 Apr 2001Dismissed
H.M.P. Cements Limited Vs The Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 04 JH CK 0010
Electricity (Supply) Act, 1948 — Section 49
High Courts20 Apr 2001Allowed
Banarsilal Jhunjhunwala and Others Vs The Bihar State Electricity Board and Others
Jharkhand High Court · AIR 2001 Jhar 48
Electricity (Supply) Act, 1948 — Section 79
High Courts19 Apr 2001Allowed
Sanjeet Bakshi Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 04 JH CK 0050
High Courts19 Apr 2001
Sariya Roller Flour Mill Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2001) 04 JH CK 0049
High Courts19 Apr 2001Dismissed
Saud Alam Vs Bhagwan Birsa Adivasi and Harijan Parivahan Swamlambi Samiti and Others
Jharkhand High Court · (2001) 04 JH CK 0045
High Courts19 Apr 2001
Jagawa Oraon Vs State of Bihar and Others
Jharkhand High Court · (2001) 04 JH CK 0033
Constitution of India, 1950 — Article 226, 227
High Courts19 Apr 2001Dismissed
Assistant Superintendent of Post Offices, Garhwa Vs Ram Vinod Ram and Others
Jharkhand High Court · (2001) 04 JH CK 0017
High Courts19 Apr 2001Allowed
Deori Bankira and Others Vs The State of Bihar
Jharkhand High Court · (2001) CrLJ 3579 : (2001) AIR Jhar HCR 145 : (2001) 1 JLJR(Jhar) 289 : (2001) 49 BLJR 1843
Penal Code, 1860 (IPC) — Section 148, 302, 34, 364, 452
High Courts17 Apr 2001Dismissed
Prashant Kumar Gupta Vs Bihar State Electricity Board and Others
Jharkhand High Court · 2001 AIR Jhar 43 : (2001) 1 JLJR 255
High Courts16 Apr 2001Allowed
Najmussabah Vs State of Bihar and Others
Jharkhand High Court · (2001) 90 FLR 951
Constitution of India, 1950 — Article 226
High Courts13 Apr 2001
Pratima Goel Vs Yashwant Sinha
Jharkhand High Court · (2001) 04 JH CK 0022
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 324Representation of the People Act, 1951 — Section 107, 79, 8(1), 8(2), 8(3)
High Courts13 Apr 2001Allowed
Automobile Ancillary Industries, Jamshedpur Vs Bihar State Financial Corporation and Others
Jharkhand High Court · (2001) 2 LLN 1087 : (2001) 0 LIC 1330 : (2001) 1 JLJR(Jhar) 259 : AIR 2001 Jhar 41
High Courts13 Apr 2001Dismissed
Usha Pandey and Others Vs State of Bihar and Others
Jharkhand High Court · (2002) 1 CCC 109
Constitution of India, 1950 — Article 226, 252Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1)(3), 26, 26(1), 33, 5
High Courts12 Apr 2001
Sunil Kumar Sinha Vs State of Bihar and Others
Jharkhand High Court · (2001) 90 FLR 61
High Courts12 Apr 2001Dismissed
Tarkeshwar Prasad Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 91 FLR 15
High Courts11 Apr 2001
Ursula Kujur Vs State of Bihar and Others
Jharkhand High Court · (2001) 04 JH CK 0031
High Courts11 Apr 2001
Sylvanues Tirkey Vs State of Bihar and Others
Jharkhand High Court · (2001) 04 JH CK 0030
High Courts10 Apr 2001Allowed
Santosh Kumar Bedi Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 04 JH CK 0021
Electricity (Supply) Act, 1948 — Section 49