High Courts29 Mar 2001
Steel Authority of India Ltd. Vs Union of India and Others
Jharkhand High Court · (2001) 03 JH CK 0032
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 1,465 of 1,476
High Courts29 Mar 2001
Chandra Bhushan Sinha Vs State of Bihar and Others
Jharkhand High Court · (2001) 03 JH CK 0031
High Courts29 Mar 2001Dismissed
Ramesh Mochi Vs State of Bihar
Jharkhand High Court · (2001) 49 BLJR 1674
Penal Code, 1860 (IPC) — Section 323, 348, 376, 448
High Courts29 Mar 2001Dismissed
Jitendra Kumar Agrawal and Others Vs State of Bihar
Jharkhand High Court · (2001) CriLJ 3834
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120, 34
High Courts28 Mar 2001Allowed
Bihar State Electricity Board Vs Union of India and Others
Jharkhand High Court · (2001) 03 JH CK 0014
Bihar Reorganisation Act, 2000 — Section 62, 62(4)
High Courts28 Mar 2001
Harendra Tiwari Vs State of Bihar and Others
Jharkhand High Court · (2001) 03 JH CK 0005
High Courts27 Mar 2001Dismissed
Maimun Nisha and Others Vs Gulshan Jahan
Jharkhand High Court · (2001) 03 JH CK 0055
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)
High Courts27 Mar 2001Allowed
Sukrin and Another Vs Sitaram Sao and Others
Jharkhand High Court · (2001) 03 JH CK 0052
Chotanagpur Tenancy Act, 1908 — Section 46
High Courts27 Mar 2001Allowed
Management of Heavy Engineering Corporation Ltd. Vs The Industrial Tribunal Ranchi and Others
Jharkhand High Court · (2001) 03 JH CK 0049
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 10(1)
High Courts27 Mar 2001Allowed
Jagdish Ram Paswan Vs B.S.E.B. and Others
Jharkhand High Court · (2001) 03 JH CK 0026
High Courts27 Mar 2001Allowed
Management of Heavy Engineering Corporation Ltd. Vs Industrial Tribunal Ranchi and Others
Jharkhand High Court · (2001) 03 JH CK 0025
High Courts27 Mar 2001Allowed
Bhagwan Birsa, Adivasi and Harijan Swawlambi Samiti Vs State of Bihar and Others
Jharkhand High Court · (2001) 03 JH CK 0013
Constitution of India, 1950 — Article 14, 298
High Courts27 Mar 2001Allowed
Md. Erfan Vs State of Bihar and Others
Jharkhand High Court · (2001) 90 FLR 954
High Courts26 Mar 2001
Sandhna Prasad Vs Provident Fund Commissioner and Others
Jharkhand High Court · (2001) 03 JH CK 0038
High Courts26 Mar 2001
Nand Kishore Gupta Vs State of Jharkhand and Another
Jharkhand High Court · (2001) 03 JH CK 0033
Constitution of India, 1950 — Article 226
High Courts22 Mar 2001Allowed
Sharda Devi Vs State of Bihar and Others
Jharkhand High Court · (2001) 03 JH CK 0004
High Courts21 Mar 2001Dismissed
Parul Roy Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 50 BLJR 2111 : (2001) 90 FLR 621
High Courts21 Mar 2001Allowed
Manindra Kumar Vs Union of India and Others
Jharkhand High Court · (2001) 49 BLJR 1596 : (2001) 90 FLR 75
High Courts21 Mar 2001Dismissed
Yadunath Dutta and Others Vs Bihar State Housing Board and Others
Jharkhand High Court · (2001) 03 JH CK 0017
Bihar State Housing Board Act, 1982 — Section 59Constitution of India, 1950 — Article 226, 227
High Courts21 Mar 2001Allowed
Kamala Devi and Others Vs Ram Dayal Sah and Others
Jharkhand High Court · (2003) ACJ 1143
Motor Vehicles Act, 1988 — Section 166