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Jharkhand High Court judgments

29,501 judgments · page 1,467 of 1,476

High Courts02 Mar 2001Allowed

Baldeo Mahto Vs State of Bihar

Jharkhand High Court · (2001) 3 BLJR 2073 :(2001) 4 Crimes 147

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 304, 323, 325, 341