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Jharkhand High Court judgments

29,501 judgments · page 1,469 of 1,476

High Courts13 Feb 2001Allowed

Prem Munda Vs State

Jharkhand High Court · (2001) 02 JH CK 0052

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 12, 7
High Courts08 Feb 2001Allowed

Nijamuddin @ Hafiz Vs State of Bihar

Jharkhand High Court · (2001) 49 BLJR 1261 : (2001) CriLJ 2440

Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 482Essential Commodities Act, 1955 — Section 12A, 12AA, 7Penal Code, 1860 (IPC) — Section 414