High Courts31 Jan 2001Dismissed
Baidyanath Mukherjee and Another Vs Janki Devi Verma
Jharkhand High Court · (2001) 01 JH CK 0047
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 1,471 of 1,476
High Courts31 Jan 2001
Most. Suga Bibi and Others, Most. Sarifan Khatoon and Others with Most. Jamila Khatoon and Others Vs Nirmal Singh and Others
Jharkhand High Court · (2002) 0 ACJ 1275
Motor Vehicles Act, 1988 — Section 166, 168, 173Penal Code, 1860 (IPC) — Section 304
High Courts31 Jan 2001Allowed
R.K.P. Steel Ltd. Vs B.S.E. Board and Others
Jharkhand High Court · (2001) 01 JH CK 0032
High Courts31 Jan 2001Allowed
Damodar Nath Ohdar Vs State of Bihar and Others
Jharkhand High Court · (2001) CrLJ 3576 : (2001) AIR Jhar HCR 137 : 2001 BLJR 2 1258
Criminal Procedure Code, 1973 (CrPC) — Section 202, 245, 245(1), 245(2), 284Penal Code, 1860 (IPC) — Section 147, 379, 448
High Courts31 Jan 2001Dismissed
Shakilur Rahman and Others Vs State and Another
Jharkhand High Court · (2001) 49 BLJR 1593
Criminal Procedure Code, 1973 (CrPC) — Section 209, 216Penal Code, 1860 (IPC) — Section 201, 302, 304, 34
High Courts31 Jan 2001Dismissed
Shikshit Berojgar PCO Sanchalak Sangh Vs Union of India and Others
Jharkhand High Court · AIR 2001 Jhar 19 : (2001) 49 BLJR 651 : AIR 2001 Jhar 19 : (2001) 1 JLJR(Jhar)
High Courts31 Jan 2001Partly Allowed
Chacha Nehru Vidyapith Vs Authority under Minimum Wages Act, 1948-cum-Assistant Labour Commissioner and Others
Jharkhand High Court · (2001) 1 LLJ 1439 : (2001) 1 JLJR(Jhar) 121 : (2001) 49 BLJR 1066 : (2001) 89 FLR 1060
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 2, 27, 3(1), 4, 5
High Courts30 Jan 2001Dismissed
Arbind Kumar Vs Pradeep Jaiswal and Another
Jharkhand High Court · (2001) 01 JH CK 0014
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 337
High Courts30 Jan 2001Dismissed
Ashok Kumar Mishra and Others Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 01 JH CK 0010
High Courts30 Jan 2001
Shekhar Bhusan Nag Vs Nirmal Kumar Singhania and Another
Jharkhand High Court · (2001) 49 BLJR 649
High Courts30 Jan 2001Allowed
G. and H. High School and Another Vs State of Bihar and Another
Jharkhand High Court · (2001) 01 JH CK 0007
Bihar Shops and Establishments Act, 1953 — Section 26, 26(2)
High Courts29 Jan 2001Allowed
Sugiya Oraon Vs Central Coal Field Ltd. and Others
Jharkhand High Court · (2002) 50 BLJR 671
High Courts25 Jan 2001Allowed
Amna Khatoon Vs Md. Kashim Ansari
Jharkhand High Court · AIR 2001 Jhar 28 : (2001) 49 BLJR 1228 : (2001) 1 JLJR(Jhar) 145
Dissolution of Muslim Marriages Act, 1939 — Section 2Family Courts Act, 1984 — Section 19(1)
High Courts25 Jan 2001Dismissed
Ganesh Chandra Dey Vs State of Bihar and Others
Jharkhand High Court · (2001) 49 BLJR 999
Arbitration and Conciliation Act, 1996 — Section 11Limitation Act, 1963 — Article 137
High Courts24 Jan 2001Dismissed
Vijay Kumar Sinha Vs H.E.C. and Others
Jharkhand High Court · (2001) 01 JH CK 0048
High Courts24 Jan 2001Allowed
Lal Babu Singh Vs State of Bihar and Others
Jharkhand High Court · (2001) 49 BLJR 998 : (2001) 3 CCC 488 : (2001) 1 JLJR(Jhar) 189
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts24 Jan 2001
Hari Charan Hemrom Vs State of Jharkhand
Jharkhand High Court · (2001) 90 FLR 249
High Courts24 Jan 2001Allowed
Lagadeo Prasad Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 01 JH CK 0035
High Courts24 Jan 2001Allowed
Murliwala Minerals Pvt. Ltd. Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 49 BLJR 1241
Constitution of India, 1950 — Article 12
High Courts24 Jan 2001Allowed
Lagandeo Prasad Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 01 JH CK 0030