High Courts15 Jan 2001Allowed
Binod Bihari Rajwar Vs State of Bihar
Jharkhand High Court · (2001) 49 BLJR 994 : (2001) 3 BankCLR 143 : (2001) 1 EastCriC 412
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 319
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 1,473 of 1,476
High Courts15 Jan 2001Dismissed
Md. Allam Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 49 BLJR 1243
Bihar Cinemas (Regulation) Rules, 1974 — Rule 8Bihar Mineral Area Development Authority Act, 1986 — Section 7Constitution of India, 1950 — Article 226
High Courts15 Jan 2001
Mateli and Company, Jamshedpur Vs Uranium Corporation of India and Others
Jharkhand High Court · (2001) 01 JH CK 0013
Arbitration Act, 1940 — Section 5
High Courts10 Jan 2001
Shyam Bali Prasad Vs The State and Another
Jharkhand High Court · (2001) 01 JH CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 107, 202, 360Penal Code, 1860 (IPC) — Section 325
High Courts10 Jan 2001
Dhrubalal Bose and Others Vs State of Bihar and Others
Jharkhand High Court · (2001) 01 JH CK 0045
Bihar Scheduled Areas Regulations, 1969 — Regulation 2Chotanagpur Tenancy Act, 1908 — Section 46
High Courts10 Jan 2001
Roop Jain Vs Srikant Prasad Verma and Another
Jharkhand High Court · (2001) 3 CCC 45 : (2001) 1 JLJR(Jhar) 116
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99
High Courts10 Jan 2001
Binod Kumar Vs Ranchi Kshetriya Gramin Bank and Others
Jharkhand High Court · (2001) 49 BLJR 1057
High Courts10 Jan 2001Allowed
Krishna Singh Vs State of Bihar
Jharkhand High Court · (2001) 01 JH CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 202, 313Penal Code, 1860 (IPC) — Section 409, 420
High Courts09 Jan 2001Dismissed
Kameshwar Pandey and Others Vs Rajdeo Pandey and Others
Jharkhand High Court · AIR 2001 Jhar 39
High Courts05 Jan 2001Allowed
Rameshwaram Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 01 JH CK 0015
High Courts05 Jan 2001Allowed
Lucy Hansda and Others with Lucy Jayanti Tirkey and Others Vs State of Bihar and Others
Jharkhand High Court · AIR 2001 Jhar 9 : (2001) 1 JLJR(Jhar) 85 : (2001) 49 BLJR 747
Bihar Non-Government Physical Training Colleges and Non-Government Teachers Training Colleges and Non-Government Primary Teachers Education Colleges (Control and Regulation) Act, 1982 — Section 5Bihar State Universities Act, 1976 — Section 4(19)National Council for Teacher Education Act, 1993 — Section 14, 14(1), 14(6), 16
High Courts04 Jan 2001Dismissed
Ghanshyam Das Bajaj Vs Keshav Prasad Modi and Another
Jharkhand High Court · (2001) 01 JH CK 0043
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(8)
High Courts03 Jan 2001Dismissed
Bharat Coking Coal Limited and Others Vs Jha Briquette Unit and Others
Jharkhand High Court · (2001) 01 JH CK 0049
High Courts03 Jan 2001Dismissed
Kshetriya Gramin Bank and Another Vs D.P. Singh @ Dinanath Prasad Singh and Others Lalu Oraon and Others Vs Ranchi Kshetriya Gramin Bank and Others
Jharkhand High Court · (2001) LIC 3315 : (2002) LLJ 1 765 : (2001) 1 JLJR(Jhar) 118
High Courts20 Dec 2000Dismissed
Sharwan Vishwakarma Vs State of Bihar
Jharkhand High Court · (2001) CrLJ 3578 : (2001) AIR Jhar HCR 141 : 2001 BLJR 2 977 : (2001) 1 EastCriC 324
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 27, 50
High Courts20 Dec 2000Allowed
Sheo Prakash Vs State of Bihar
Jharkhand High Court · (2001) 49 BLJR 970 : (2001) CriLJ 1110 : (2001) AIR Jhar HCR 7 : (2001) 1 EastCriC 328
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 13, 13(1)
High Courts20 Dec 2000Dismissed
Balaswamy Akala Vs Union of India and Others
Jharkhand High Court · (2001) 49 BLJR 422
High Courts19 Dec 2000Dismissed
Sardar Santosh Singh Vs Commissioner of Income Tax
Jharkhand High Court · (2001) 1 JLJR 29
Income Tax Act, 1961 — Section 132, 132(1), 132(1)(b)(iii), 132(1)(c), 132(12)
High Courts19 Dec 2000Allowed
Bachu Singh Vs State
Jharkhand High Court · (2001) 49 BLJR 975
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(A), 50
High Courts19 Dec 2000
Santosh Singh Vs Commissioner of Income Tax and Others
Jharkhand High Court · (2001) 248 ITR 532
Income Tax Act, 1961 — Section 132, 132(1)(B), 132(12), 132(3), 132(5)