COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 1,468 of 1,476

High Courts16 Feb 2001Dismissed

Indra Nath Bhagat Vs Dukha Bhagat and Others

Jharkhand High Court · (2001) 49 BLJR 1602 : AIR 2001 Jhar 25 : (2001) 1 JLJR(Jhar) 156

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2 , Order 6 Rule 4, Order 7 Rule 1Representation of the People Act, 1951 — Section 107, 123, 8, 81, 81(3)