High Courts13 Jan 2005
Nand Kishore Singh Vs Presiding Officer, Labour Court and Another
Jharkhand High Court · (2006) 1 LLJ 264 : (2005) 1 JCR 404
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 1,281 of 1,479
High Courts13 Jan 2005Dismissed
Kali Vishwakarma Vs State of Jharkhand and Others
Jharkhand High Court · (2005) CriLJ 4233 : (2005) 1 BLJR 206 : (2005) 1 JCR 420
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 307, 34, 376, 448
High Courts13 Jan 2005Dismissed
Mithilesh Kumar Singh Vs Government of India and Others
Jharkhand High Court · (2005) 1 JCR 487
High Courts12 Jan 2005
Bishwanath Agarwala Vs State Bank of India and Another State Bank of India Vs Joydeb Panja and Another
Jharkhand High Court · AIR 2005 Jhar 69 : (2005) 3 BC 217 : (2005) 2 JCR 232
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 128, 129, 130, 133, 139Limitation Act, 1963 — Article 55
High Courts12 Jan 2005Dismissed
Jharna Mandal Vs State of Jharkhand and Another
Jharkhand High Court · (2005) 1 BLJR 170 : (2005) 3 JCR 458
Penal Code, 1860 (IPC) — Section 376
High Courts12 Jan 2005Allowed
Rabindra Nath Mahto @ Rabindra Mahato and Others Vs Manoranjan Mahato
Jharkhand High Court · (2005) 1 BLJR 171
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts12 Jan 2005Dismissed
Shyam Sunder Bazaz Vs Sanwarmal Jalan and Others
Jharkhand High Court · AIR 2005 Jhar 109 : (2005) 2 JCR 115
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts12 Jan 2005Allowed
Md. Islam Vs State of Jharkhand and Another
Jharkhand High Court · (2005) 1 BLJR 363 : (2005) 1 JCR 408
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 397Penal Code, 1860 (IPC) — Section 420
High Courts12 Jan 2005
Rabindra Nath Mahato @ Rabindra Mahato and Others Vs Manoranjan Mahato
Jharkhand High Court · (2005) 1 JCR 475
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Jan 2005Dismissed
Jindal Roadways and Company Vs The India Iron and Steel Co. Ltd. and Others
Jharkhand High Court · (2005) 3 BC 461 : (2005) 1 JCR 368
High Courts11 Jan 2005
The Tata Iron and Steel Company Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 1 BLJR 229 : (2005) 1 JCR 366
Bihar Finance Act, 1981 — Section 10, 34Bihar Sales Tax Rules, 1983 — Rule 34
High Courts11 Jan 2005
Asiatic Oxygen Ltd. and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 JCR 537
Bihar Reorganisation Act, 2000 — Section 47
High Courts11 Jan 2005Allowed
Bindeshwar Prasad Nayak and Others Vs Bitan Rabidas
Jharkhand High Court · AIR 2006 Jhar 95 : (2005) 1 JLJR 507 : (2005) 2 JCR 13 : (2006) 2 AIRJharR 473
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 148
High Courts11 Jan 2005Dismissed
Laxmi Narayan Shaw Vs Hari Ram Barhi and Others
Jharkhand High Court · (2005) 1 JCR 500
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Jan 2005
State of Jharkhand and Others Vs Smt. Gulbasi Devi and Others
Jharkhand High Court · (2005) 1 BLJR 214 : (2005) 1 JCR 506
High Courts06 Jan 2005Dismissed
Rajendra Prasad Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 BLJR 975 : (2005) 1 JCR 355
Constitution of India, 1950 — Article 226
High Courts05 Jan 2005
Chintamoni @ Shitali Sonamoni Kisku Vs Lakhi Ram Kisku
Jharkhand High Court · (2005) 1 BLJR 555 : (2005) 1 JCR 422
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 148
High Courts05 Jan 2005Dismissed
Jamuna Prasad Vs J.S.E.B. and Others
Jharkhand High Court · (2005) 3 JCR 130
High Courts04 Jan 2005
Mohan Prasad Singh and Others Vs The State of Bihar and Others
Jharkhand High Court · (2005) 1 JCR 365
High Courts04 Jan 2005Allowed
Sukra Kujur Vs State of Bihar and Others
Jharkhand High Court · (2005) 01 JH CK 0011