High Courts03 Jan 2005
Management of DVC Vs Workmen represented by DVC Staff Association and Others
Jharkhand High Court · (2005) 3 LLJ 537 : (2005) 1 BLJR 414 : (2005) 1 JCR 363
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 1,282 of 1,479
High Courts03 Jan 2005Dismissed
Swapan Adhikari Vs Union of India (UOI) and Another
Jharkhand High Court · (2005) 1 JCR 508
Constitution of India, 1950 — Article 226
High Courts24 Dec 2004Dismissed
Kauleshwar Sharma Vs Tata Engineering and Locomotive Company Ltd.
Jharkhand High Court · (2005) 1 JCR 332
Industrial Disputes Act, 1947 — Section 11(1)
High Courts24 Dec 2004
Pramod Kumar Tirkey and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 1 BLJR 650 : (2005) 1 JCR 170
Constitution of India, 1950 — Article 226
High Courts24 Dec 2004Dismissed
State of Jharkhand Vs R.K. Construction Pvt. Ltd. and Another
Jharkhand High Court · (2005) 2 ARBLR 48 : (2005) 1 BLJR 403 : (2005) 1 JCR 335
Arbitration and Conciliation Act, 1996 — Section 13, 16, 34, 5Constitution of India, 1950 — Article 226
High Courts23 Dec 2004Allowed
Jitendra Kumar Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 106 FLR 992 : (2005) 3 JCR 315
High Courts23 Dec 2004Dismissed
Mukhlal Choudhary and Others Vs State of Bihar and Another
Jharkhand High Court · (2005) 1 BLJR 411 : (2005) 1 JCR 381
Criminal Procedure Code, 1973 (CrPC) — Section 193, 209, 226, 227, 228Penal Code, 1860 (IPC) — Section 395, 397
High Courts23 Dec 2004Allowed
State of Jharkhand and Others Vs Smt. Aren Minz
Jharkhand High Court · (2005) 1 BLJR 696 : (2005) 1 JCR 337
High Courts23 Dec 2004Dismissed
Sandesh Kumar Mandal and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 105 FLR 933 : (2005) 1 JCR 162
Constitution of India, 1950 — Article 226
High Courts23 Dec 2004Allowed
Shankar Chakravarty Vs Smt. Puspita Chakravarty
Jharkhand High Court · AIR 2005 Jhar 92 : (2005) 1 BLJR 360 : (2006) 1 DMC 582 : (2005) 1 JCR 360
Hindu Marriage Act, 1955 — Section 13
High Courts23 Dec 2004Dismissed
Smt. Urmila Sarkar Vs State of Bihar and Another
Jharkhand High Court · (2005) CriLJ 1769 : (2005) 2 JLJR 712 : (2005) 1 JCR 357 : (2005) 1 EastCriC 554 : (2005) 1 BLJR 604
Criminal Procedure Code, 1973 (CrPC) — Section 323
High Courts23 Dec 2004Allowed
Bijay Charan Gupta Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 1 BLJR 228 : (2005) 1 JCR 509
Constitution of India, 1950 — Article 226
High Courts23 Dec 2004Dismissed
Smt. Saroj Jaiswal and Another Vs The State of Bihar and Another
Jharkhand High Court · (2005) CriLJ 1767 : (2005) 2 JLJR 707 : (2005) 1 JCR 371 : (2005) 1 EastCriC 556 : (2005) 1 BLJR 484
Criminal Procedure Code, 1973 (CrPC) — Section 245
High Courts23 Dec 2004Dismissed
The New India Assurance Company Ltd. Vs Ramchandra Sao and Others and Premchand Mahto and Others
Jharkhand High Court · AIR 2005 Jhar 89 : (2006) ACJ 503 : (2005) 1 ACC 581 : (2005) 1 BLJR 622
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 149, 149(2)
High Courts23 Dec 2004Dismissed
Shophiya Khatoon and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2005) CriLJ 1770 : (2005) 1 JLJR 333 : (2005) 1 JCR 339 : (2005) 1 EastCriC 551 : (2005) 1 BLJR 890
Criminal Procedure Code, 1973 (CrPC) — Section 239Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts23 Dec 2004Allowed
Radhey Shyam Mandal @ Bablu Mandal Vs State of Jharkhand
Jharkhand High Court · (2005) CriLJ 2832 : (2005) 4 RCR(Criminal) 438 : (2005) 1 JLJR 241 : (2005) 1 JCR 342 : (2005) 1 EastCriC 552 : (2005) 29 AllIndCas 695
Criminal Procedure Code, 1973 (CrPC) — Section 193, 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
High Courts23 Dec 2004
Bimalandu Kumar Chatterjee Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2005) 104 FLR 931 : (2005) 1 JCR 359
High Courts22 Dec 2004Allowed
Abhay Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 1 JCR 167
Constitution of India, 1950 — Article 226
High Courts22 Dec 2004
Junior Doctor Association Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 1 BLJR 401 : (2005) 1 JCR 290
Bihar Reorganisation Act, 2000 — Section 72, 72(2)
High Courts22 Dec 2004
Bihar Public Service Commission Vs Md. Asad and Others Anil Kumar Jha and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 BLJR 965 : (2005) 1 JCR 327