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Jharkhand High Court judgments

29,565 judgments · page 1,283 of 1,479

High Courts21 Dec 2004Allowed

Mohan Ram Vs Balram Ram

Jharkhand High Court · (2005) 1 BLJR 497 : (2005) 1 JCR 373 : (2005) 3 RCR(Civil) 134

Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 10