High Courts30 Jan 2008
Rahmati Khatoon Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 309a
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,151 of 1,479
High Courts30 Jan 2008
Ram Shankar Prasad Singh and Others Vs Ranchi University and Others
Jharkhand High Court · (2008) 2 JCR 422
High Courts29 Jan 2008
Kundan Jha, Bindeshwar Prasad Choudhary, Bhumneshwar Prasad Yadav and Chandra Moleshwar Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 01 JH CK 0069
High Courts29 Jan 2008
Nageshwar Bhuiya Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2008) 1 JCR 618
High Courts29 Jan 2008
Bhola Singh @ Mukesh Singh Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 157
High Courts29 Jan 2008
Palamau Zila Vyawasai Sangh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 364
Bihar Municipal Act, 2007 — Section 117
High Courts29 Jan 2008
Palindra Mehra Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 1 JCR 626
High Courts29 Jan 2008
Dr. Kameshwar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 628
High Courts28 Jan 2008
Smt. Dashmi Orain Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 1 JCR 624
Constitution of India, 1950 — Article 14
High Courts28 Jan 2008Dismissed
Shakuntala Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 117 FLR 53 : (2008) 1 JCR 599
Constitution of India, 1950 — Article 14
High Courts28 Jan 2008
Doman Prasad Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 322
Registration Act, 1908 — Section 34
High Courts28 Jan 2008
Sukdeo Baitha and Others Vs Eastern Coalfields Ltd. and Others
Jharkhand High Court · (2008) 3 JCR 18
Constitution of India, 1950 — Article 311
High Courts28 Jan 2008
Suraj Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 321
High Courts28 Jan 2008
Jharkhand Ispat Pvt. Ltd. Vs Damodar Valley Corporation and Others
Jharkhand High Court · (2008) 1 JCR 617
High Courts28 Jan 2008Allowed
Mica Manufacturing Co. Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 LLJ 583
Minimum Wages Act, 1948 — Section 2, 20
High Courts25 Jan 2008
Satya Narayan Lal and Others Vs Rajendra Prasad Sahu and Others
Jharkhand High Court · (2008) 56 BLJR 1360
High Courts25 Jan 2008Dismissed
Management of Department of Telecommunication, P and T Electrical Division Vs Satish Deo Ram
Jharkhand High Court · (2008) 3 JCR 116 : (2008) 3 LLJ 832
High Courts25 Jan 2008Allowed
Bijay Munda Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2008) 1 JCR 630
High Courts24 Jan 2008Dismissed
Badal Jaiswal, K.D. Liquor and Fertilizer Pvt. Ltd. and Ashok Kumar Jaiswal Vs State of Jharkhand and Others
Jharkhand High Court · (2008) CrLJ 2537 : (2008) 56 BLJR 1364 : (2008) 2 JCR 419
Bihar and Orissa Excise Act, 1915 — Section 35, 69Penal Code, 1860 (IPC) — Section 272, 273, 34
High Courts23 Jan 2008Dismissed
Union of India Vs Ramdhani
Jharkhand High Court · (2008) 56 BLJR 1477 : (2008) 2 JCR 113