High Courts16 Jan 2008
Md. Azam Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 430
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,153 of 1,479
High Courts16 Jan 2008Dismissed
Virendra Mahto and Others Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 1 JCR 415
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7, 8
High Courts16 Jan 2008
Rama Ballabh Upadhyaya and Others Vs State of Bihar and Others
Jharkhand High Court · (2008) 1 JCR 426a
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 11(1), 5(1)(ii), 5(1)(iii)
High Courts16 Jan 2008
Kishore Kumar Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 406
High Courts16 Jan 2008
Grace Biva Beck Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 606
High Courts16 Jan 2008Allowed
Dr. Bangali Baboo Vs The State of Jharkhand
Jharkhand High Court · (2008) 3 LLJ 52 : (2008) 117 FLR 255 : (2008) 1 JCR 608
Contract Labour (Regulation and Abolition) Act, 1970 — Section 24, 27Criminal Procedure Code, 1973 (CrPC) — Section 197, 482
High Courts15 Jan 2008Dismissed
Bhola Thakur Vs Sarwan Kumar Thakur and Others
Jharkhand High Court · (2008) 2 JCR 647
Penal Code, 1860 (IPC) — Section 34, 379
High Courts15 Jan 2008Dismissed
Ugro Barik @ Agro Barik and Others Vs State of Jharkhand
Jharkhand High Court · (2008) 1 JCR 640
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 288, 397, 401Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts15 Jan 2008
Rajeev Kumar Vs State of Jharkhand
Jharkhand High Court · (2008) 1 JCR 424
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498, 498A
High Courts15 Jan 2008
Indra Narayan Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 425
High Courts15 Jan 2008
Md. Rizwan Ali Vs Ranchi Regional Development Authority and Others
Jharkhand High Court · (2008) 1 JCR 426
High Courts14 Jan 2008Allowed
Lalu Prasad @ Lalu Prasad Yadav and Others Vs State of Jharkhand
Jharkhand High Court · (2008) 01 JH CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 161, 281, 313Penal Code, 1860 (IPC) — Section 109, 120(B), 409, 471, 477APrevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts10 Jan 2008
Prem Food (India) Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 311
Employees Provident Fund Scheme, 1952 — Section 27B
High Courts10 Jan 2008Dismissed
Laddu Sonar @ Laddu Gopal Swarnkar Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 657
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts10 Jan 2008Dismissed
Asit Baran Modak Vs Presiding Officer, Labour Court and Another
Jharkhand High Court · (2008) 2 LLJ 550 : (2008) 116 FLR 709 : (2008) 3 JCR 324
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts10 Jan 2008
Ram Kishore Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 437
High Courts10 Jan 2008
Tata Steel Limited and Shree Bala Ganpati Vilas and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 613
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts10 Jan 2008
Gauri Gautam Construction Private Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 611
High Courts10 Jan 2008
Sri Ganesh Chaudhary Vs Jagdish Choudhary and Others
Jharkhand High Court · (2008) 1 JCR 612