High Courts05 Feb 2008Dismissed
Apurba Kumar Choudhary and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 70
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,150 of 1,479
High Courts01 Feb 2008Allowed
Tirth Raj Himmat Singka and Another Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 3 JCR 277
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 341, 379, 419, 420
High Courts01 Feb 2008
Pursotam Bhagat and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 707
High Courts01 Feb 2008Dismissed
Pandey Singh Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2008) 2 JCR 700
Constitution of India, 1950 — Article 21
High Courts01 Feb 2008Dismissed
Union of India (UOI) Vs Union of India (UOI) and Another
Jharkhand High Court · (2008) 2 JCR 497
High Courts01 Feb 2008
Birsi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 318
High Courts01 Feb 2008Allowed
Yadunandan Singh and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 643
High Courts01 Feb 2008Dismissed
Prabhakar Jha Vs Srimati Jayanti Devi @ Minu Devi
Jharkhand High Court · (2008) 1 JCR 635
High Courts01 Feb 2008Dismissed
Sunil Kumar Giri, Krishna Kant Giri alias Krishna Kant Giri and Chhoti Kumari Vs Ram Dulari Devi, R.K. Transport Pvt. Ltd., Awadhesh Ram and United Indian Insurance Co. Ltd.
Jharkhand High Court · (2008) 02 JH CK 0002
High Courts31 Jan 2008Allowed
Binay Kumar Khan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 2152 : (2008) 2 JCR 362
High Courts31 Jan 2008
Kishun Choudhary Vs Bihar State Road Transport Corporation and Others
Jharkhand High Court · (2008) 1 JCR 639
High Courts31 Jan 2008Dismissed
Hira Lal Mohanthy Vs The Board of Governors and Others
Jharkhand High Court · (2008) 1 JCR 642
High Courts31 Jan 2008Dismissed
Harinandan Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 1486 : (2008) 2 JCR 702
Bihar Service Code, 1952 — Article 7
High Courts31 Jan 2008
Ram Awadh Gupta Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 1 JCR 637
High Courts30 Jan 2008
Jagdish Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 308
High Courts30 Jan 2008Dismissed
S.P. Singh Constable 851310656 Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 4 JCR 746
High Courts30 Jan 2008Dismissed
Bachmann Industries Ltd. Vs J.S.E.B. and Others
Jharkhand High Court · (2008) 2 JCR 435
High Courts30 Jan 2008Allowed
Dasrath Prasad Agrawal Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 394
Criminal Procedure Code, 1973 (CrPC) — Section 300, 482Electricity Act, 1910 — Section 39, 44Electricity Act, 2003 — Section 152, 185
High Courts30 Jan 2008
Md. Adil Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 105
High Courts30 Jan 2008
Lala Ramagya Prasad Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 1 JCR 625