High Courts13 Feb 2008
B.A. College of Engineering and Technology Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 2153 : (2008) 2 JCR 131
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,148 of 1,479
High Courts13 Feb 2008Dismissed
Ushman Ansari Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2008) 4 JCR 306
High Courts13 Feb 2008
Rajiv Ranjan Singh @ Lalan Kumar Singh Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 2 JCR 171
High Courts13 Feb 2008Allowed
Abhay Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 744
High Courts13 Feb 2008
Heavy Engineering Corporation Limited Vs State of Jharkhand, Deputy Labour Commissioner-cum-Commissioner under the Workman Compensation Act, 1923 and Razia Khatun
Jharkhand High Court · (2008) 2 LLJ 828
High Courts13 Feb 2008Allowed
Dhirendra Prasad Mandal Vs State of Jharkhand and Deputy Commissioner
Jharkhand High Court · (2008) 56 BLJR 1495 : (2008) 2 JCR 1
High Courts13 Feb 2008
Shiv Kumar Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 1367 : (2008) 2 JCR 129
Bihar/Jharkhand Pension Rules, 1950 — Rule 43
High Courts12 Feb 2008
Shiksha Niketan, S.E. Rly High School Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 2 JCR 527
High Courts12 Feb 2008
Md. Suleman Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 2 JCR 373
High Courts12 Feb 2008
Pradeep Kumar Dhawan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 592
High Courts12 Feb 2008Dismissed
Pappu Verma Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 416
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Feb 2008
Rana Pratap Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 134
High Courts12 Feb 2008Allowed
Sambhoo Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 382
High Courts12 Feb 2008
Shiv Shankar Roy and Sitaram Vs The State of Jharkhand, Commissioner-cum-Secretary, Commercial Taxes, State of Jharkhand and The State of Bihar
Jharkhand High Court · (2008) 56 BLJR 2149 : (2008) 117 FLR 254 : (2008) 2 JCR 136
High Courts08 Feb 2008
Kamakhya Narayan Singh and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 125
High Courts08 Feb 2008
Bal Krishna Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 137
High Courts08 Feb 2008
Rajendra Ram @ Rajendra Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 128
High Courts07 Feb 2008Allowed
Sant Kumar Sahu and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 654
Constitution of India, 1950 — Article 14
High Courts07 Feb 2008Dismissed
Gopi Nath Panda Vs Central Coal Field Ltd. and Others
Jharkhand High Court · (2008) 2 JCR 524
High Courts07 Feb 2008Allowed
Binod Pathak Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 138
Motor Vehicles Act, 1988 — Section 186Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47