High Courts20 Feb 2008Dismissed
Oriental Insurance Co. Ltd. Vs Manorama Devi and Others
Jharkhand High Court · (2009) ACJ 401 : (2008) 2 JCR 414
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,146 of 1,479
High Courts20 Feb 2008Allowed
Dilip Patwari Vs Smt. Malti Devi and Another
Jharkhand High Court · (2009) ACJ 1406 : (2008) 2 JCR 37
High Courts20 Feb 2008Allowed
State of Jharkhand Vs Swaminath Prasad
Jharkhand High Court · (2008) 2 JCR 59
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 7
High Courts20 Feb 2008Dismissed
Dr. Laxman Sahu Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 2 JCR 350
High Courts20 Feb 2008Dismissed
Anupam Kanti Das and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 10
High Courts20 Feb 2008
Gudri Bazar Shopkeeper's Association Vs State of Bihar and Others
Jharkhand High Court · (2008) 3 JCR 90
High Courts20 Feb 2008Dismissed
National Insurance Company Ltd. Vs Smt. Gayanti Devi and Others
Jharkhand High Court · (2008) 2 JCR 691
High Courts19 Feb 2008
Motilal Saw and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 692
High Courts19 Feb 2008Dismissed
Tata Steel Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 353
Bihar Finance Act, 1981 — Section 45, 46(4)
High Courts19 Feb 2008Dismissed
Mrs. Shashi Prabha Chopra and Miss. Monorama Samanta Vs Presiding Officer, Labour Court
Jharkhand High Court · (2008) 117 FLR 872 : (2008) 2 JCR 574
Constitution of India, 1950 — Article 226
High Courts19 Feb 2008
Smt. Sita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 702a
High Courts19 Feb 2008
Most. Gudaki Devi Vs The Oriental Insurance Company Ltd. and Others
Jharkhand High Court · (2009) ACJ 29 : (2008) 2 JCR 352
Motor Vehicles Act, 1988 — Section 173
High Courts19 Feb 2008
Prafulla Kumar Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 652
Land Acquisition Act, 1894 — Section 18, 28A
High Courts19 Feb 2008Dismissed
Sunayna Devi Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 2 JCR 52
Hindu Marriage Act, 1955 — Section 13(b), 13(i)
High Courts19 Feb 2008Allowed
Prasanna Narayan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 12
High Courts19 Feb 2008Allowed
Anil Kumar Mishra Vs State Bank of India and Others
Jharkhand High Court · (2008) 2 JCR 680
High Courts18 Feb 2008
Minni Devi Vs Chairman, Bank of Baroda and Others
Jharkhand High Court · (2008) 2 JCR 576
High Courts18 Feb 2008
Abid Ali and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 360
High Courts18 Feb 2008Allowed
Autari Paswan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 96
High Courts18 Feb 2008
Ranjeet Kumar Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 117 FLR 253 : (2008) 2 JCR 359